Tribunals and Commissions27 Feb 2024
Ram Kumar Vs M/o Defence & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3506
COURT ARCHIVE
Central Administrative Tribunal judgments, 2024
718 judgments · page 29 of 36
Tribunals and Commissions27 Feb 2024
Manoj Kumar Tiwari Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3507
Tribunals and Commissions27 Feb 2024Dismissed
Pushpa Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3508
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 15 (1)
Tribunals and Commissions27 Feb 2024Dismissed
Pradeep Kumar Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3509
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 15 (1)
Tribunals and Commissions27 Feb 2024
Balakrishnan K. Nair Vs Union Of India & Anr.
Central Administrative Tribunal · (2024) 02 CAT CK 3510
CCS (CCA) Rules-Rule 9, 11, 14(18), 15, 16Central Civil Services (Classification, Control and Appeal) Rules, 1957-Rule 15(1)CCS (Pension) Rules, 1972-Rule 9
Tribunals and Commissions27 Feb 2024
Shri Roy Abraham Kalathoor Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3511
Tribunals and Commissions27 Feb 2024
Shri Dinanath M Nimje Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3512
Tribunals and Commissions27 Feb 2024Partly Allowed
Balakrishnan K. Nair Vs Union Of India Notice To Be Served Through The Secretary, Govt. Of India, Ministry Of Finance, Department Of Income Tax, New Delhi 110001
Central Administrative Tribunal · (2024) 02 CAT CK 0059
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14(18), 15Central Civil Services (Pension) Rules, 1972 — Rule 9Central Civil Services (Conduct) Rules, 1965 — Rule 15
Tribunals and Commissions27 Feb 2024Dismissed
Dinanath M Nimje Son Of Shri Mahadeve Nimje Vs Union Of India, Through The Secretary, Department Of Revenue, North Block, New Delhi � 110011 & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 0058
Tribunals and Commissions27 Feb 2024Dismissed
Roy Abraham Kalathoor, Son Of Shri A. K. Abraham Vs Union Of India, Through The Secretary, Department Of Revenue, North Block, New Delhi � 110011 & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 0057
Tribunals and Commissions27 Feb 2024Dismissed
Nem Kumar Vs Union Of India, Through The General Manager, North Central Railway, Subedarganj, District-Allahabad & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 0042
Constitution Of India, 1950 — Article 16
Tribunals and Commissions24 Feb 2024
Suriye Akhter & Ors. Vs UT Of J&K & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3531
Tribunals and Commissions24 Feb 2024
Parveena Vs State Of Jammu And Kashmir & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3532
Tribunals and Commissions24 Feb 2024Disposed Of
Suriye Akhter & Others Vs UT Of J&K Through Commissioner/Principal Secretary To Government, Agriculture Production And Farmers Welfare Department, J&K Civil Secretariat Srinagar/Jammu, 190001 & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 0046
Tribunals and Commissions24 Feb 2024Disposed Of
Parveena Vs State Of Jammu And Kashmir Through Commissioner/Secretary To Handicrafts Department, Jammu/Srinagar & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 0045
Tribunals and Commissions23 Feb 2024
KM Monika Jaiswal Vs Delhi Subordinate Services Selection Board & Anr.
Central Administrative Tribunal · (2024) 02 CAT CK 3533
Tribunals and Commissions23 Feb 2024
Avinindra Srivastava & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3534
Right to Information Act, 2005Apprentices Act, 1961
Tribunals and Commissions23 Feb 2024
Mahesh Kumar Bajpai Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 3535
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions23 Feb 2024Allowed
Avinindra Srivastava, S/o Late Shri G.C. Srivastava, R/o 33, C.P. Enclave, Gajipur, Balram, Ghela Road, Faizulaganj, Lucknow-226013 & Others Vs Union of India, through the General Manager, (Headquarters� Office), North Central Railway, Subedarganj, Allahabad. & Others
Central Administrative Tribunal · (2024) 02 CAT CK 0044
Tribunals and Commissions23 Feb 2024Partly Allowed
Mahesh Kumar Bajpai Vs Union Of India Through The Secretary, Government Of India, Ministry Of Defence, New Delhi & Ors.
Central Administrative Tribunal · (2024) 02 CAT CK 0043
Administrative Tribunals Act, 1985 — Section 19