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Judgment
5 paragraphs · 60 words
O R D E R
Delivered by Hon’ble Mr. Justice B.K. Shrivastava, Member (J)
None for the applicant. Shri Jai Singh, counsel for the respondents is present.
2.
No one is present on behalf of the applicant even in revised call.
3.
Therefore, in the absence of applicant, MA No. 4161/2023 along with O.A. No. 602/2018 are dismissed in default.