Tribunals and Commissions22 Apr 2024
Manas Ranjan Behera & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 3609
COURT ARCHIVE
Central Administrative Tribunal judgments, 2024
718 judgments · page 20 of 36
Tribunals and Commissions22 Apr 2024
Nilakantha Mishra Vs Commissioner, Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 3610
KVS Recruitment Rules
Tribunals and Commissions22 Apr 2024
Neha Yadav Vs Kendriya Vidyalaya Sangathan & Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 3611
Tribunals and Commissions22 Apr 2024Dismissed
Manas Ranjan Behera, S/o Maheswar Behera Vs Union Of India Through The Secretary, Ministry Of Labour And Employment, 1st Floor, Shrama Shakti Bhawan, Rafi Marg, PO New Delhi, Delhi & Others
Central Administrative Tribunal · (2024) 04 CAT CK 0041
Tribunals and Commissions22 Apr 2024Dismissed
Akhilesh Kumar, Son Of Lallu, Resident Of Village, Post And Police Station-Sisolar, Tehsil Maudaha, District-Hamirpur Vs Union Of India, Through General Manager, Northern Central Railway, Subedarganj, Allahabad & Others
Central Administrative Tribunal · (2024) 04 CAT CK 0038
Constitution Of India, 1950 — Article 16
Tribunals and Commissions22 Apr 2024Disposed Of
Neha Yadav, W/O Sh. Saurabh Kumar Vs Kendriya Vidyalaya Sangathan Through Its Commissioner, 18 Institutional Area Shaheed Jeet Singh Marg, New Delhi-110016 & Others
Central Administrative Tribunal · (2024) 04 CAT CK 0037
Tribunals and Commissions22 Apr 2024Dismissed
Nilakantha Mishra Vs Commissioner, Kendriya Vidyalaya Sangathan, 18, Institutional Area, Saheed Jeet Singh Marg, New Delhi, 110016 & Others
Central Administrative Tribunal · (2024) 04 CAT CK 0036
Tribunals and Commissions19 Apr 2024
Ram Kumar Maurya Vs General Manager, Bharat Sanchar Nigam Limited & Anr.
Central Administrative Tribunal · (2024) 04 CAT CK 3612
Tribunals and Commissions19 Apr 2024
Bharat Lal Vs Union Of India & Anr.
Central Administrative Tribunal · (2024) 04 CAT CK 3613
Constitution of India-Article 226, 227
Tribunals and Commissions19 Apr 2024Allowed
Ram Kumar Maurya Vs General Manager, Bharat Sanchar Nigam Limited, Hazratganj, Lucknow & Others
Central Administrative Tribunal · (2024) 04 CAT CK 0035
Tribunals and Commissions19 Apr 2024Allowed
Bharat Lal Vs Union Of India, Through The General Manager, Northern Railway, Baroda House, New Delhi & Others
Central Administrative Tribunal · (2024) 04 CAT CK 0032
Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions18 Apr 2024
A.K. Sarin & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 3614
Tribunals and Commissions18 Apr 2024
PS Rao Vs The NBCC (India) Limited
Central Administrative Tribunal · (2024) 04 CAT CK 3615
Tribunals and Commissions18 Apr 2024Disposed Of
Ps Rao Vs NBCC (India) Limited Through Chairman-Cum-Managing Director NBCC Bhawan, Lodhi Road New Delhi-110003
Central Administrative Tribunal · (2024) 04 CAT CK 0034
Tribunals and Commissions18 Apr 2024Allowed
A.K. Sarin & Others Vs Union Of India Through Its Secretary Ministry Of Urban Development Nirman Bhawan, New Delhi-110011 & Others
Central Administrative Tribunal · (2024) 04 CAT CK 0033
Tribunals and Commissions16 Apr 2024
Santosh Kumar Tiwari Vs General Manager, North Central Railway & Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 3564
RTI Act 2005
Tribunals and Commissions16 Apr 2024
Ashok Kumar Bajaj Vs The Chairman, New Delhi Municipal Council
Central Administrative Tribunal · (2024) 04 CAT CK 3565
Administrative Tribunals Act, 1985-Section 19Prevention of Corruption Act, 1988-Section 7, 13(1)(d), 13(2), 19(1)(c)Code of Criminal Procedure-Section 389, 428
Tribunals and Commissions16 Apr 2024
Sudama Prasad Vs Union Of India & Anr.
Central Administrative Tribunal · (2024) 04 CAT CK 3566
Tribunals and Commissions16 Apr 2024
Chaman Lal Kewat Vs General Manager, N.C. Railway & Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 3567
Tribunals and Commissions16 Apr 2024Dismissed
Santosh Kumar Tiwari Vs General Manager, North Central Railway, Subedarganj, Allahabad & Others
Central Administrative Tribunal · (2024) 04 CAT CK 0029