Tribunals and Commissions09 Apr 2024
Rajendra Prasad Bhatt & Ors. Vs Union Of India Through General Manager, North Eastern Railway, Allahabad & Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 3579
Constitution of India-Articles 14, 16
COURT ARCHIVE
Central Administrative Tribunal judgments, 2024
718 judgments · page 22 of 36
Tribunals and Commissions09 Apr 2024
Shri Sihor Ram Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 3580
Administrative Tribunals Act, 1985-Section 19Railway Pension Servant Rule-Rule 8, Para-15 (4) Sub-Cause (b) of Clause (1) & (ii)Pension Act, 1871 (23 of 1871)
Tribunals and Commissions09 Apr 2024
Qaiser Javed Vs North Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 3581
Tribunals and Commissions09 Apr 2024
Mrs. Parminder Kaur Vs Govt. Of Nct Of Delhi & Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 3582
Tribunals and Commissions09 Apr 2024
Arun Kumar & Anr. Vs Municipal Corporation Of Delhi
Central Administrative Tribunal · (2024) 04 CAT CK 3583
Administrative Tribunals Act, 1985-Section 19Delhi Municipal Corporation Act, 1957-Section 330A to 349A, 332, 334CCS (Conduct) Rules, 1964-Rule 3
Tribunals and Commissions09 Apr 2024Disposed Of
Arun Kumar, Group C & Others Vs Municipal Corporation Of Delhi Through Its Commissioner Dr. S.P.Mukherjee Civil Centre, JLN Marg, New Delhi-110002
Central Administrative Tribunal · (2024) 04 CAT CK 0019
Administrative Tribunals Act, 1985 — Section 19Delhi Municipal Corporation Act, 1957 — Section 330A, 331A, 332, 332A, 333A, 334, 334A, 335A, 336A, 337A, 338A, 339A, 340A, 341A, 342A, 343A, 344A, 345A, 346A, 347A, 348A, 349ACentral Civil Services (Conduct) Rules, 1964 — Rule 3
Tribunals and Commissions09 Apr 2024
Kendriya Vidyalaya Teachers Welfares Association (KVTWA) Through Its President, Umakant Tripathi & Others Vs Department Of Personnel & Training, Ministry Of Personnel, PG And Pensionas, Government Of India, North Block, New Delhi Through Its Secretary & Others
Central Administrative Tribunal · (2024) 04 CAT CK 0016
Tribunals and Commissions09 Apr 2024Allowed
Rajendra Prasad Bhatt & Others Vs Union Of India Through General Manager, North Eastern Railway, Allahabad & Others
Central Administrative Tribunal · (2024) 04 CAT CK 0014
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions09 Apr 2024Allowed
Parminder Kaur Vs Govt. Of NCT Of Delhi Chief Secretary, Government Of NCT Of Delhi 3rd Level, Delhi Secretariat, I.P.Estate, New Delhi-110002 & Others
Central Administrative Tribunal · (2024) 04 CAT CK 0013
Tribunals and Commissions09 Apr 2024Partly Allowed
Sihor Ram (Ex SSE) Grp. C Vs Union Of India Through The General Manager, Northern Railway, Baroda House, New Delhi & Others
Central Administrative Tribunal · (2024) 04 CAT CK 0012
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions05 Apr 2024
R.P. Nigam Vs Union Of India & Anr.
Central Administrative Tribunal · (2024) 04 CAT CK 3584
Administrative Tribunals Act, 1985-Section 19Railway Servants (Discipline and Appeal) Rules, 1968
Tribunals and Commissions05 Apr 2024
Digvijay Nath Dubey Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 3585
Tribunals and Commissions05 Apr 2024
Nawal Kishore Prasad & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 3586
Tribunals and Commissions05 Apr 2024Allowed
R.P. Nigam Vs Union Of India, Through The General Manager, North Central Railway, Allahabad & Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 0010
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions02 Apr 2024
Anand Prakash Jataria Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 3587
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions02 Apr 2024
Mukesh Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 3588
Administrative Tribunal Act, 1985-Section 19Constitution of India-Article 14, 16Industrial Disputes Act-Section 25-F
Tribunals and Commissions02 Apr 2024
Jitendra Kumar Garg Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 3589
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions02 Apr 2024Dismissed
Anand Prakash Jataria Vs Union Of India Through General Manager, North Central Railway, Head Quarter Subedarganj, Allahabad. & Others
Central Administrative Tribunal · (2024) 04 CAT CK 0007
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions02 Apr 2024Dismissed
Mukesh Kumar Son Of Sri Banwari Lal Vs Union Of India Through Secretary, Department Of Posts, Sansad Marg, New Delhi 11,01
Central Administrative Tribunal · (2024) 04 CAT CK 0005
Administrative Tribunals Act, 1985 — Section 19Industrial Disputes Act, 1947 — Section 25FConstitution Of India, 1950 — Article 14, 16
Tribunals and Commissions02 Apr 2024Allowed
Jitendra Kumar Garg Vs Union Of India Through The Secretary, Ministry Of Communication And Information Technology, Dak Bhawan, Sansad Marg, New Delhi. And Others
Central Administrative Tribunal · (2024) 04 CAT CK 0004
Administrative Tribunals Act, 1985 — Section 19