Tribunals and Commissions30 Apr 2024
Ram Charan Kashyap & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 3597
COURT ARCHIVE
Central Administrative Tribunal judgments, 2024
718 judgments · page 19 of 36
Tribunals and Commissions30 Apr 2024
Savitri Devi @ Sabbo Devi & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 3598
Administrative Tribunals Act, 1985-Section 19Constitution of India-Article 39(a), 21, Part III
Tribunals and Commissions30 Apr 2024
Misra Begum & Anr. Vs Union Territory Of Jammu & Kashmir & Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 3599
Tribunals and Commissions30 Apr 2024Allowed
Manoj Kumar Trivedi & Others Vs Union Of India Through General Manager, North Central Railway, Subedarganj, Allahabad & Others
Central Administrative Tribunal · (2024) 04 CAT CK 0050
Tribunals and Commissions30 Apr 2024Allowed
Ram Charan Kashyap & Others Vs Union Of India Through The Secretary, Ministry Of Finance, Department Of Revenue, Government Of India, New Delhi & Others
Central Administrative Tribunal · (2024) 04 CAT CK 0049
Tribunals and Commissions30 Apr 2024Disposed Of
Manzoor Ahmed Bhat Vs Union Territory Of J&K Through Secretary To Government Education Department, Civil Secretariat, Srinagar/Jammu1- 90001 & Others
Central Administrative Tribunal · (2024) 04 CAT CK 0048
Jammu And Kashmir Civil Service Regulations, 1956 — Article 108A
Tribunals and Commissions30 Apr 2024Disposed Of
Misra Begum & Others Vs Union Territory Of Jammu & Kashmir Through Commissioner Cum Secretary To Government General Administration Department, Civil Secretariat, Srinagar- 190001 & Others
Central Administrative Tribunal · (2024) 04 CAT CK 0047
Tribunals and Commissions30 Apr 2024Dismissed
Savitri Devi @ Sabbo Devi, W/o Late Raj Bahadur Singh & Others Vs Union Of India Through Its Secretary, Ministry Of Railways, New Delhi. & Others
Central Administrative Tribunal · (2024) 04 CAT CK 0046
Administrative Tribunals Act, 1985 — Section 19Constitution Of India, 1950 — Article 21, 39(a)
Tribunals and Commissions26 Apr 2024
Rajendra Singh Vs The Chairman Cum Managing Director, BSNL & Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 3600
Administrative Tribunals Act, 1985-Section 19Constitution of India-PreambleEducation Act, 1944
Tribunals and Commissions26 Apr 2024
Raja Ram Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 3601
Tribunals and Commissions26 Apr 2024
Sunil Kumar Agrawal & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 3602
Tribunals and Commissions26 Apr 2024
Sukanta Kumar Mishra Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 3603
Tribunals and Commissions26 Apr 2024Partly Allowed
Rajendra Singh Vs Chairman Cum Managing Director, BSNL, Bharat Sanchar Bhawan H.C. Mathur Lane Janpath, New Delhi 110001 And Others
Central Administrative Tribunal · (2024) 04 CAT CK 0045
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions26 Apr 2024Disposed Of
Sukanta Kumar Mishra Vs Union Of India Through The Secretary, Ministry Of Defence, Government Of India, New Delhi 110001 & Others
Central Administrative Tribunal · (2024) 04 CAT CK 0044
Tribunals and Commissions26 Apr 2024Allowed
Sunil Kumar Agrawal & Others Vs Union Of India Through General Manager, North Central Railway, G.M. Office, Subedarganj, Allahabad & Others
Central Administrative Tribunal · (2024) 04 CAT CK 0043
Tribunals and Commissions23 Apr 2024
Ms. Shakti Devi Vs State Of Jammu & Kashmir & Anr.
Central Administrative Tribunal · (2024) 04 CAT CK 3606
Jammu & Kashmir Police Manual-Rule 400Police Rules, 1960
Tribunals and Commissions23 Apr 2024
Bimala Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 3607
Tribunals and Commissions23 Apr 2024Allowed
Shakti Devi Vs State Of Jammu & Kashmir Through Its Commissioner/Secretary To Government, Home Department, J&K Government, Civil Secretariat, Srinagar & Others
Central Administrative Tribunal · (2024) 04 CAT CK 0040
Tribunals and Commissions23 Apr 2024Allowed
Bimala Singh Vs Union Of India, Represented Through The General Manager, East Coast Railway, E.Co.R Sadan, Chandrasekharpur, Bhubaneswar, Dist. Khurda-751017 & Others
Central Administrative Tribunal · (2024) 04 CAT CK 0039
Tribunals and Commissions22 Apr 2024
Akhilesh Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2024) 04 CAT CK 3608
Constitution of India-Article 16