Tribunals and Commissions22 Jan 2020Dismissed
Debananda Sahoo Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0071
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 80 of 84
Tribunals and Commissions22 Jan 2020Dismissed
Ajendra Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0057
Constitution Of India, 1950 — Article 14
Tribunals and Commissions22 Jan 2020Dismissed
Vijay Kumar And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0055
Administrative Tribunals Act, 1985 — Section 22(3)(f)Code Of Civil Procedure 1908 — 114 Order 47 Rule 1
Tribunals and Commissions22 Jan 2020Dismissed/Disposed Of
Neel Mani And Ors Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0054
Tribunals and Commissions22 Jan 2020Dismissed
Ramesh Chandra Arora Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0046
Tribunals and Commissions22 Jan 2020Disposed Of
V.K. Madan Vs South Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0039
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Central Civil Services (Conduct) Rules, 1964 — Rule 3(C)
Tribunals and Commissions22 Jan 2020Allowed
R.S. Bisht Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0035
Indian Penal Code, 1860 — Section 354, 506, 509Central Civil Services (Pension) Rules, 1972 — Rule 9(4), 9(6)(b)(i)
Tribunals and Commissions21 Jan 2020
Vinod Kumar Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2020) 01 CAT CK 1099
Fundamental Rules-Clause 56(j), FR 56(j), FR 56(I)IPC-Section 120B, 420Prevention of Corruption Act, 1988-Section 13(2) read with 13(1)(d)
Tribunals and Commissions21 Jan 2020
Yogesh Sharma & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 01 CAT CK 1094
Tribunals and Commissions21 Jan 2020
Smt. Sumitra Devi Vs Commissioner Of Police Delhi & Anr.
Central Administrative Tribunal · (2020) 01 CAT CK 1091
CAT (Procedure) Rules, 1987-Rule 17CPC-Section 114, Order 47, 47 Rule 1
Tribunals and Commissions21 Jan 2020
Shri Tara Prasad Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2020) 01 CAT CK 1090
Tribunals and Commissions21 Jan 2020
CS Kataria Vs TP Singh & Anr.
Central Administrative Tribunal · (2020) 01 CAT CK 1083
Tribunals and Commissions21 Jan 2020
Anupam Anand Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 01 CAT CK 1082
Hindustan Copper Limited (Conduct, Discipline and Appeal) Rules, 1979-Rule 20.1(a), 20, 30CCS (Pension) Rules, 1972-Rule 9
Tribunals and Commissions21 Jan 2020Dismissed
Anupam Anand Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0064
Hindustan Copper Limited (Conduct, Discipline And Appeal) Rules, 1979 — Rule 20.1(a)Central Civil Services (Pension) Rules, 1972 — Rule 9
Tribunals and Commissions21 Jan 2020Disposed Of
Tara Prasad Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0050
Tribunals and Commissions21 Jan 2020Disposed Of
CS Kataria Vs TP Singh And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0041
Tribunals and Commissions21 Jan 2020Dismissed
Sumitra Devi Vs Commissioner Of Police Delhi And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0040
Code Of Civil Procedure 1908 — Section 114, Order 47 Rule 1Central Civil Services (Procedure) Rules, 1987 — Rule 17
Tribunals and Commissions21 Jan 2020Dismissed
Vinod Kumar Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0038
Indian Penal Code, 1860 — Section 120B, 420Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)Central Civil Services (Pension) Rules, 1972 — Rule 48(1)(b)
Tribunals and Commissions21 Jan 2020Disposed Of
Yogesh Sharma And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0033
Tribunals and Commissions20 Jan 2020
Suresh Baraik Vs The Union Of India & Ors.
Central Administrative Tribunal · (2020) 01 CAT CK 1128
RTI ActConstitution of India-Articles 14, 21, 311