COURT ARCHIVE

Central Administrative Tribunal judgments, 2020

1,672 judgments · page 78 of 84

Tribunals and Commissions28 Jan 2020

Manoj Kumar Vs All Indian Institute Of Medical Sciences

Central Administrative Tribunal · (2020) 01 CAT CK 1071

Central Civil Services (Classification, Control and Appeal) Rules, 1965-Rule 14CCS (Conduct) Rules, 1964-Rule 3(1)(ii), 3(1)(iii)Constitution of India-Article 226

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Tribunals and Commissions28 Jan 2020

Smt. Amita Singh Vs Union Of India & Ors.

Central Administrative Tribunal · (2020) 01 CAT CK 1069

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Tribunals and Commissions28 Jan 2020Dismissed

Kuldeep Vs Union Of India And Ors

Central Administrative Tribunal · (2020) 01 CAT CK 0072

Indian Penal Code, 1860 — Section 304, 324, 394

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Tribunals and Commissions28 Jan 2020Dismissed

Manoj Kumar Vs All Indian Institute Of Medical Sciences

Central Administrative Tribunal · (2020) 01 CAT CK 0070

Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Central Civil Services (Conduct) Rules 1964 — Rule 3(1)(ii), 3(1)(iii)

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Tribunals and Commissions28 Jan 2020Dismissed

Jogender Prasad Fentmar Vs Union Of India And Ors

Central Administrative Tribunal · (2020) 01 CAT CK 0068

Constitution Of India, 1950 — Article 309

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Tribunals and Commissions28 Jan 2020Dismissed/Disposed Of

R. R. Meena Vs South Delhi Municipal Corporation And Ors

Central Administrative Tribunal · (2020) 01 CAT CK 0067

Central Civil Services (Pension) Rules, 1972 — Rule 48, 48(i)(b), 56(j)

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Tribunals and Commissions28 Jan 2020Dismissed

Daleep Kumar Surana Vs Union Of India And Ors

Central Administrative Tribunal · (2020) 01 CAT CK 0066

Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Central Civil Services (Conduct) Rules 1964 — Rule 3(1)(iii)

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Tribunals and Commissions28 Jan 2020Allowed

Satnarayan Vs Union Of India And Ors

Central Administrative Tribunal · (2020) 01 CAT CK 0061

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Tribunals and Commissions28 Jan 2020Disposed Of

Saroj Rawat Vs Govt. Of NCT Of Delhi And Ors

Central Administrative Tribunal · (2020) 01 CAT CK 0059

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Tribunals and Commissions27 Jan 2020

Pushpendra Kumar Vs Govt. Of NCT Of Delhi & Anr.

Central Administrative Tribunal · (2020) 01 CAT CK 1076

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Tribunals and Commissions27 Jan 2020Dismissed/Disposed Of

Pushpendra Kumar Vs Govt. Of NCT Of Delhi And Ors

Central Administrative Tribunal · (2020) 01 CAT CK 0060

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Tribunals and Commissions24 Jan 2020

Commissioner Of Central Excise (Delhi –I) Vs Vinay Kumar Bawa & Anr.

Central Administrative Tribunal · (2020) 01 CAT CK 1072

Central Administrative Tribunal (Procedure) Rules, 1987-Rule 17

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Tribunals and Commissions24 Jan 2020Allowed

Commissioner Of Central Vs Vinay Kumar Bawa

Central Administrative Tribunal · (2020) 01 CAT CK 0056

Central Civil Services (Procedure) Rules, 1987 — Rule 17

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Tribunals and Commissions23 Jan 2020

Charanjit Sharma Vs The Chairman, Delhi Transport Corporation

Central Administrative Tribunal · (2020) 01 CAT CK 1068

Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 47, sub-Section I of Section 47DRTA (Conditions of Appointment & Services) Regulations 1952-Clause 10

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Tribunals and Commissions23 Jan 2020

Zar Nigar & Ors. Vs South Delhi Municipal Corporation & Ors.

Central Administrative Tribunal · (2020) 01 CAT CK 1143

Constitution of India-Preamble, Article 14, 15, 15(2), 15(4), 16, 16(1), 16(4), 16(J), 17, 21, 38, 39, 39A, 46, 334(a), 335U.P. Act 26 of 1975

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Tribunals and Commissions23 Jan 2020Partly Allowed

Ms. Kavita Ph & Ors. Vs Govt. Of Nct Of Delhi & Ors.

Central Administrative Tribunal · (2020) 01 CAT CK 1141

Constitution of India-Article 14, 16, 34 (1)(d)

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Tribunals and Commissions23 Jan 2020

Mrs. Mithilesh Tyagi Vs Union of India & Anr.

Central Administrative Tribunal · (2020) 01 CAT CK 1139

Central Civil Services (Pension) Rules, 1972-Rule 13Constitution of India-Article 343(1), 14, 17

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Tribunals and Commissions23 Jan 2020

Harvinder Singh Vs Commissioner Of Police, Delhi & Ors.

Central Administrative Tribunal · (2020) 01 CAT CK 1104

Explosive Substance Act-Sections 4, 5, 6Delhi Police (Punishment & Appeal) Rules, 1980

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Tribunals and Commissions23 Jan 2020

C.L. Sharma Vs DDA & Ors.

Central Administrative Tribunal · (2020) 01 CAT CK 1096

DDA Conduct, Disciplinary and Appeal Regulations, 1999-Regulation 25; Regulation 4 sub-rule 1(i), 1(ii) & 1(iii)Central Public Works Account Code-Para 10.2.21, 10.2.222 and 10.2.24[a]Evidence Act

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Tribunals and Commissions23 Jan 2020

Sanjay Kumar & Anr. Vs Union Of India & Ors.

Central Administrative Tribunal · (2020) 01 CAT CK 1137

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