Tribunals and Commissions06 Feb 2020
Sombir & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 02 CAT CK 1002
Railway Servants (Hours of work and Period of Rest) Rules, 2005-Rule 4, 8 (Clauses 3 & 4)
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 76 of 84
Tribunals and Commissions06 Feb 2020
Daulat Ram Vs South Delhi Municipal Corporation
Central Administrative Tribunal · (2020) 02 CAT CK 0990
DMC Act
Tribunals and Commissions06 Feb 2020Disposed Of
Muni Ram Meena And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 02 CAT CK 0016
Railway Servants (Hours Of Work And Period Of Rest) Rules, 2005 — Rule 4
Tribunals and Commissions06 Feb 2020Disposed Of
Sombir And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 02 CAT CK 0005
Railway Servants (Hours Of Work And Period Of Rest) Rules, 2005 — Rule 4
Tribunals and Commissions06 Feb 2020Dismissed
Balwant Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 02 CAT CK 0004
Tribunals and Commissions06 Feb 2020Allowed
Anjuman Vs Chief Secretary And Ors
Central Administrative Tribunal · (2020) 02 CAT CK 0002
Constitution Of India, 1950 — Article 14, 226
Tribunals and Commissions06 Feb 2020Dismissed
Surender Singh Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2020) 02 CAT CK 0001
Tribunals and Commissions05 Feb 2020
G Pandarinath Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 02 CAT CK 0999
Tribunals and Commissions05 Feb 2020Dismissed
G Pandarinath Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 02 CAT CK 0007
Tribunals and Commissions04 Feb 2020
Sh. Parveen Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 02 CAT CK 0967
Central Civil Services (Temporary Service) Rules, 1965-Rule 5, 5(1)Constitution of India-Article 311, 311(2)
Tribunals and Commissions04 Feb 2020
SAS (Audit) Association & Ors. Vs The Comptroller & Auditor General Of India & Ors.
Central Administrative Tribunal · (2020) 02 CAT CK 0963
CCS (RP) Rules, 2008Constitution of India-Articles 14 and 16
Tribunals and Commissions04 Feb 2020
Sh. Deepak Kumar Vs New Delhi Municipal Corporation
Central Administrative Tribunal · (2020) 02 CAT CK 0989
Constitution of India-Articles 14, 16, 311
Tribunals and Commissions04 Feb 2020Dismissed
Parveen Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 02 CAT CK 0015
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5, 5(1)Constitution Of India, 1950 — Article 311, 311(2)
Tribunals and Commissions04 Feb 2020Dismissed
Deepak Kumar Vs New Delhi Municipal Corporation
Central Administrative Tribunal · (2020) 02 CAT CK 0012
Constitution Of India, 1950 — Article 14, 16, 311
Tribunals and Commissions04 Feb 2020Dismissed
SAS (Audit) Association And Ors Vs Comptroller And Auditor General Of India And Ors
Central Administrative Tribunal · (2020) 02 CAT CK 0008
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions31 Jan 2020
Shri R.C.Pant Vs Lt. Governor Of Delhi & Anr.
Central Administrative Tribunal · (2020) 01 CAT CK 1138
CCS (Conduct) Rules 1964-Rule 3 (1) (i) (ii) (iii)Constitution of India-Article 226, 227Evidence Act
Tribunals and Commissions31 Jan 2020
Satbir Singh Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2020) 01 CAT CK 1133
Delhi Police (Punishment and Appeal) Rules, 1980-Rule 15(2), 15(3), 16(iii)Evidence ActConstitution of India-Article 226/227
Tribunals and Commissions31 Jan 2020Dismissed
Vir Karan Chugh Vs Government Of N.C.T. Of Delhi & Anr.
Central Administrative Tribunal · (2020) 01 CAT CK 1131
Prevention of Corruption Act, 1988-Section 7, 13DDA (Conduct, Disciplinary and Appeal) Regulations, 1999-Regulation 30(1), 32-G, 23
Tribunals and Commissions31 Jan 2020Dismissed
R.C. Pant And Ors Vs Lt. Governor Of Delhi And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0079
Central Civil Services (Conduct) Rules 1964 — Rule 3(1)(ii), 3(1)(iii)Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions31 Jan 2020Dismissed
Satbir Singh Vs . Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0078
Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 15(2), 15(3), 16(iii)Constitution Of India, 1950 — Article 226, 227