Tribunals and Commissions11 Feb 2020
N.K. Banerjee Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 02 CAT CK 0978
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 75 of 84
Tribunals and Commissions11 Feb 2020Allowed
Manish Vs Delhi Transport Corporation
Central Administrative Tribunal · (2020) 02 CAT CK 0972
Administrative Tribunals Act, 1985-Section 19Delhi Road Transport Authority (Appointment and Service Regulations), 1952-Regulation 9 (a) (i)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 47, 47 (1)
Tribunals and Commissions11 Feb 2020Allowed
Manish, Driver, B.No.27001, MD Vs Delhi Transport Corporation
Central Administrative Tribunal · (2020) 02 CAT CK 0041
Administrative Tribunals Act, 1985 — Section 19Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 47Delhi Road Transport Authority (Appointment And Service Regulations), 1952 — Regulation 9(a)(i)
Tribunals and Commissions11 Feb 2020Dismissed
Jai Prakash Nagar Vs Indian Council Of Agricultural Research And Ors
Central Administrative Tribunal · (2020) 02 CAT CK 0026
Tribunals and Commissions11 Feb 2020Dismissed
N.K. Banerjee Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 02 CAT CK 0025
Tribunals and Commissions11 Feb 2020Dismissed/Disposed Of
R.S. Rathore And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 02 CAT CK 0017
Tribunals and Commissions11 Feb 2020Dismissed
Ved Prakash Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 02 CAT CK 0010
Tribunals and Commissions11 Feb 2020Dismissed
Mahendra Pratap Singh Vs Govt. Of India Press
Central Administrative Tribunal · (2020) 02 CAT CK 0009
Central Civil Services (Medical Examination) Rules, 1957 — Rule 2Central Civil Services (Pension) Rules, 1972 — Rule 38
Tribunals and Commissions10 Feb 2020
Rajendra Kumar Meena Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 02 CAT CK 1003
Tribunals and Commissions10 Feb 2020
Krishan Sehrawat & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 02 CAT CK 0996
Tribunals and Commissions10 Feb 2020
Ankur Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 02 CAT CK 0986
Tribunals and Commissions10 Feb 2020Disposed Of
Ankur Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 02 CAT CK 0014
Tribunals and Commissions10 Feb 2020Dismissed
Krishan Sehrawat And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 02 CAT CK 0013
Tribunals and Commissions10 Feb 2020Dismissed
Rajendra Kumar Meena Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 02 CAT CK 0011
Tribunals and Commissions07 Feb 2020
Desh Pal Malik (Chaudhary) & Ors. Vs North Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2020) 02 CAT CK 1004
Tribunals and Commissions07 Feb 2020Disposed Of
Desh Pal Malik And Ors Vs North Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2020) 02 CAT CK 0003
Tribunals and Commissions06 Feb 2020
Smt. Anjuman Vs The Chief Secretary & Anr.
Central Administrative Tribunal · (2020) 02 CAT CK 0969
Constitution of India-Article 226, 14
Tribunals and Commissions06 Feb 2020
Muni Ram Meena & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 02 CAT CK 0968
Railway Servants (Hours of work and Period of Rest) Rules, 2005-Rule 4, Clauses 3 & 4 of Rule 8
Tribunals and Commissions06 Feb 2020
Sh. Balwant Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 02 CAT CK 0966
Tribunals and Commissions06 Feb 2020
Surender Singh Vs Commissioner Of Police & Anr.
Central Administrative Tribunal · (2020) 02 CAT CK 0965
IPC-Section 302Protection of Human Rights Act