Tribunals and Commissions23 Jan 2020
Shilpi Verma Vs CBSE & Ors.
Central Administrative Tribunal · (2020) 01 CAT CK 1136
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 79 of 84
Tribunals and Commissions23 Jan 2020
Navdeep Vs Staff Selection Commission (Northern Range)
Central Administrative Tribunal · (2020) 01 CAT CK 1134
Tribunals and Commissions23 Jan 2020
Chandra Singh & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 01 CAT CK 1086
CCS (Pension) Rules, 1972-Rules 49, 54 (3) (a)Railway Services (Pension) Rules, 1993-Rules 69, 75 (4) (i)
Tribunals and Commissions23 Jan 2020Dismissed
Chandra Singh And Ors Vs General Manager And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0063
Central Civil Services (Pension) Rules, 1972 — Rule 49, 54(3)(a)Railway Services (Pension) Rules, 1993 — Rule 69, 75(4)(i)
Tribunals and Commissions23 Jan 2020Dismissed/Disposed Of
Sanjay Kumar And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0053
Tribunals and Commissions23 Jan 2020Dismissed
Charanjit Sharma Vs Chairman, Delhi Transport Corporation
Central Administrative Tribunal · (2020) 01 CAT CK 0051
Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 47
Tribunals and Commissions23 Jan 2020Dismissed
C.L. Sharma Vs Delhi Development Authority And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0049
Constitution Of India, 1950 — Article 226, 227Delhi Development Authority Conduct, Disciplinary And Appeal Regulations, 1999 — Regulation 4(i), 4(ii), 4(iii), 25
Tribunals and Commissions23 Jan 2020Disposed Of
Navdeep Vs Staff Selection Commission
Central Administrative Tribunal · (2020) 01 CAT CK 0048
Tribunals and Commissions23 Jan 2020Partly Allowed
Kavita And Ors Vs Govt. Of Nct Of Delhi
Central Administrative Tribunal · (2020) 01 CAT CK 0047
Constitution Of India, 1950 — Article 14, 16, 34 (1)(d), 37, 39(d), 39(e)
Tribunals and Commissions23 Jan 2020Allowed
Mithilesh Tyagi Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0045
Central Civil Services (Pension) Rules, 1972 — Rule 13Constitution Of India, 1950 — Article 343, 343(1)
Tribunals and Commissions23 Jan 2020Dismissed
Harvinder Singh Vs Commissioner Of Police, Delhi And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0044
Explosive Substances Act 1883 — Section 4, 5, 6
Tribunals and Commissions23 Jan 2020Dismissed
Shilpi Verma Vs CBSE And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0043
Tribunals and Commissions23 Jan 2020Dismissed/Disposed Of
Zar Nigar And Ors Vs South Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0042
Societies Registration (Uttar Pradesh Amendment) Act, 1975 — Section 16F(4)Constitution Of India, 1950 — Article 14, 16, 16(1), 334(a)
Tribunals and Commissions22 Jan 2020
R. S. Bisht Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 01 CAT CK 1100
IPC-Section 354, 509, 506CCS (Pension) Rules-Rule 9(4), 9(6)(b)(i), 9 sub-rule (2), 69
Tribunals and Commissions22 Jan 2020
Ramesh Chandra Arora Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 01 CAT CK 1089
Tribunals and Commissions22 Jan 2020
V.K. Madan Vs The South Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2020) 01 CAT CK 1088
Prevention of Corruption Act, 1988-Section 7, 13(2) r/o 13(1)(d)CCS (Pension) RulesCCS (Leave) Rules
Tribunals and Commissions22 Jan 2020
Neel Mani & Ors. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2020) 01 CAT CK 1087
Tribunals and Commissions22 Jan 2020
Ajendra Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 01 CAT CK 1081
Constitution of India-Article 14
Tribunals and Commissions22 Jan 2020
Debananda Sahoo Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 01 CAT CK 1080
Tribunals and Commissions22 Jan 2020
Vijay Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 01 CAT CK 1074
Administrative Tribunals Act, 1985-Section 22(3)(f)CPC-Section 114, Order 47 Rule 1