Tribunals and Commissions20 Jan 2020
Pramod Kumar Vs The Union Of India & Ors.
Central Administrative Tribunal · (2020) 01 CAT CK 1106
Right to Information ActCentral Administrative Tribunal Rules-Schedule 8Constitution of India-Article 226
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 81 of 84
Tribunals and Commissions20 Jan 2020
Jugendra Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 01 CAT CK 1085
Tribunals and Commissions20 Jan 2020Dismissed
Suresh Baraik Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0037
Constitution Of India, 1950 — Article 14, 21, 311
Tribunals and Commissions20 Jan 2020Dismissed
Pramod Kumar Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0036
Tribunals and Commissions17 Jan 2020
Mukesh Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 01 CAT CK 1110
Tribunals and Commissions17 Jan 2020
Rajendra Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 01 CAT CK 1108
Tribunals and Commissions17 Jan 2020
Shri Rajinder Singh Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 01 CAT CK 1095
CCS Pension Rules, 1972-Rule 48 AFundamental Rules-FR 56
Tribunals and Commissions17 Jan 2020Partly Allowed
Rajendra Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0031
Tribunals and Commissions17 Jan 2020Dismissed
Rajinder Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0030
Central Civil Services (Pension) Rules, 1972 — Rule 48A
Tribunals and Commissions17 Jan 2020Dismissed
Mukesh Kumar And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0029
Tribunals and Commissions15 Jan 2020
Pravindra Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 01 CAT CK 1093
Tribunals and Commissions15 Jan 2020Dismissed
Pravindra Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0034
Tribunals and Commissions13 Jan 2020
Kusum Kumari Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 01 CAT CK 1116
Constitution of India-Articles 14, 15, 16, 16(4), 19(1)(g), 29(2), 30(1), 39A and 335Constitution (One Hundred and Third Amendment) Act, 2019Rules for Civil Services Examination (CSE), 2019-Rule 2, 19, 24, 25
Tribunals and Commissions13 Jan 2020
Capt. Pramod Kumar Bajaj Vs Shri Pramod Chandra Mody & Anr.
Central Administrative Tribunal · (2020) 01 CAT CK 1115
Tribunals and Commissions13 Jan 2020
Capt. Pramod Kumar Bajaj Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 01 CAT CK 1105
Tribunals and Commissions13 Jan 2020
Shri Ishwar Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 01 CAT CK 1070
Tribunals and Commissions13 Jan 2020Dismissed
Ishwar Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0069
Tribunals and Commissions13 Jan 2020Disposed Of
Capt. Pramod Kumar Bajaj Vs Pramod Chandra Mody And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0028
Tribunals and Commissions13 Jan 2020Dismissed
Capt. Pramod Kumar Bajaj Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0027
Tribunals and Commissions13 Jan 2020Partly Allowed/Disposed Of
Kusum Kumari And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2020) 01 CAT CK 0026
Constitution Of India, 1950 — Article 14, 15, 16, 16(4), 335