Tribunals and Commissions05 Oct 2020Disposed Of
Razia Idrisi Vs Department Of Health And Family Welfare & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0053
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 36 of 84
Tribunals and Commissions05 Oct 2020Dismissed
Vinod Kumar (UR), Group – ‘c’ Vs Staff Selection Commission & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0052
Tribunals and Commissions05 Oct 2020Disposed Of
Jagdish Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0010
Tribunals and Commissions05 Oct 2020Disposed Of
Priyanka Vs Delhi Subordinate Services Selection Board (DSSS) & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0008
Tribunals and Commissions01 Oct 2020
Khem Kishore Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0794
Tribunals and Commissions01 Oct 2020
Shri Shekher Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0792
Tribunals and Commissions01 Oct 2020
Ram Kishan Suhag Vs State & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0789
Tribunals and Commissions01 Oct 2020
Shri Neeraj Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0786
Tribunals and Commissions01 Oct 2020
Jashwant Singh Vs Shri Satyanarayan Jalan & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0780
Tribunals and Commissions01 Oct 2020
Shri Shekher Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0756
Tribunals and Commissions01 Oct 2020
Jashwant Singh Vs Shri Satyanarayan Jalan & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0751
Tribunals and Commissions01 Oct 2020
Khem Kishore Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0746
Tribunals and Commissions01 Oct 2020
Ruby Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0745
Right to Information (RTI) Act
Tribunals and Commissions01 Oct 2020
Dr. Binay Kumar Biswas Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0744
Tribunals and Commissions01 Oct 2020
Neeraj Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0740
Tribunals and Commissions01 Oct 2020
Jai Bhagwan Vs The Commissioner & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0737
Tribunals and Commissions01 Oct 2020Allowed
Dr. Binay Kumar Biswas Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0051
Tribunals and Commissions01 Oct 2020Disposed Of
Neeraj Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0050
Tribunals and Commissions01 Oct 2020Disposed Of
Khem Kishore Vs Ministry Of Railways & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0049
Tribunals and Commissions01 Oct 2020Dismissed
Jai Bhagwan Vs Commissioner & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0046