Tribunals and Commissions06 Oct 2020
Sukhber Vs East Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0768
AT Act, 1985-Section 19
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 34 of 84
Tribunals and Commissions06 Oct 2020
Santosh Kumar Roy & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0758
Tribunals and Commissions06 Oct 2020
Dr. Ashok Sharma Vs Government Of National Capital Territory Of Delhi & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0743
Tribunals and Commissions06 Oct 2020
Rajesh Kumar Vs Chairman Cum Managing Director & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0729
Tribunals and Commissions06 Oct 2020
Dr. Shyam Lal Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0726
Tribunals and Commissions06 Oct 2020
Ashi Mohan Vs Govt. Of Nct Delhi & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0724
Tribunals and Commissions06 Oct 2020
Sita Ram Gupta Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0720
Tribunals and Commissions06 Oct 2020Dismissed
Sita Ram Gupta Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0069
Tribunals and Commissions06 Oct 2020Dismissed
Dr. Shyam Lal Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0068
Tribunals and Commissions06 Oct 2020Allowed
Santosh Kumar Roy & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0067
Tribunals and Commissions06 Oct 2020Disposed Of
Ashi Mohan Vs Govt. Of NCT Delhi & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0066
Tribunals and Commissions06 Oct 2020Dismissed
Dr. Ashok Sharma Vs Government Of National Capital Territory Of Delhi & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0065
Tribunals and Commissions06 Oct 2020Allowed
Rajesh Kumar Vs Chairman Cum Managing Director & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0064
Tribunals and Commissions06 Oct 2020Disposed Of
Nagar Nigam Shikashak Sangh (Regd.) & Others Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0019
Tribunals and Commissions06 Oct 2020Disposed Of
Sukhber Vs East Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0014
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions06 Oct 2020Dismissed
Mahavir Singh Vs Chairman & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0005
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions06 Oct 2020Dismissed
Jai Kanwar Vs Chairman & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0004
Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions05 Oct 2020
Amarjeet & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0787
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions05 Oct 2020
Priyanka Vs Delhi Subordinate Services Selection Board & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0784
Tribunals and Commissions05 Oct 2020
Sh. Jagdish Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0782