Tribunals and Commissions08 Oct 2020
Jagdish Prasad Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0698
CCS (Conduct) Rules, 1964-Rule 3(1)(i)(ii)(iii)
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 32 of 84
Tribunals and Commissions08 Oct 2020
Saroj Bala Vs South Delhi Municipal Corporation & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0697
Tribunals and Commissions08 Oct 2020
Shibani Roy Choudhury (Retd.) Vs New Delhi Municipal Council & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0693
Tribunals and Commissions08 Oct 2020Disposed Of
Sushil Kumar Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0096
Tribunals and Commissions08 Oct 2020Dismissed
Jagdish Prasad Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0095
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i)(ii)(iii)
Tribunals and Commissions08 Oct 2020Disposed Of
Saroj Bala Vs South Delhi Municipal Corporation & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0083
Tribunals and Commissions08 Oct 2020Disposed Of
Yashpal Aswal Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0082
Tribunals and Commissions08 Oct 2020Dismissed
Shibani Roy Choudhury (Retd.) Vs New Delhi Municipal Council & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0081
Tribunals and Commissions08 Oct 2020Disposed Of
Md. Aurangjeb Alam & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0080
Tribunals and Commissions08 Oct 2020Disposed Of
Sangeeta Gupta Vs Govt. Of NCT Delhi & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0078
Tribunals and Commissions08 Oct 2020Disposed Of
Tilak Sharma Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0022
Tribunals and Commissions08 Oct 2020Disposed Of
Arun Kumar Singh Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0018
Tribunals and Commissions08 Oct 2020Disposed Of
Inder Prakash Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0017
Tribunals and Commissions08 Oct 2020Disposed Of
Ravinder Kumar Bansal Vs Commissioner & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0016
Tribunals and Commissions08 Oct 2020Disposed Of
Manjeet Singh & Others Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0015
Tribunals and Commissions07 Oct 2020
Arun Kumar Vs Govt. Of NCT Delhi & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0797
Tribunals and Commissions07 Oct 2020
Arun Kumar Vs Govt. Of NCT Delhi & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0795
Tribunals and Commissions07 Oct 2020
Rizwan Afar Vs Central Revenue Control Laboratory & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0790
Securities Contract (Regulation) Act, 1956-Sections 21 to 22(f)
Tribunals and Commissions07 Oct 2020
Anita Bimal & Anr. Vs Union Of India & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0785
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions07 Oct 2020
Society For Teachers' Cause Vs Govt. Of NCT Of Delhi & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0752