Tribunals and Commissions05 Oct 2020
Vinod Kumar Vs Staff Selection Commission & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0755
COURT ARCHIVE
Central Administrative Tribunal judgments, 2020
1,672 judgments · page 35 of 84
Tribunals and Commissions05 Oct 2020
Amarjeet & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0754
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions05 Oct 2020
Arab Singh & Ors. Vs Directorate Of Education, Delhi
Central Administrative Tribunal · (2020) 10 CAT CK 0750
Tribunals and Commissions05 Oct 2020
Satbir Vs Government Of N.C.T., Delhi & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0748
Tribunals and Commissions05 Oct 2020
Sandeep Yadav Vs Directorate Of Education & Anr.
Central Administrative Tribunal · (2020) 10 CAT CK 0747
Tribunals and Commissions05 Oct 2020
Priyanka Vs Delhi Subordinate Services Selection Board & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0742
Tribunals and Commissions05 Oct 2020
Mrs. Razia Idrisi Vs Department Of Health And Family Welfare & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0741
Societies Registration ActCentral Administrative Tribunal Act
Tribunals and Commissions05 Oct 2020
Jaspal Kaur & Ors. Vs Directorate Of Education, Delhi
Central Administrative Tribunal · (2020) 10 CAT CK 0738
Tribunals and Commissions05 Oct 2020
Shri D.V. Singh Vs The Commissioner, North Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0736
Prevention of Corruption Act, 1988
Tribunals and Commissions05 Oct 2020
Vishal Singh Tanwar Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0735
Tribunals and Commissions05 Oct 2020
Kanchan Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0728
Tribunals and Commissions05 Oct 2020
Jagdish Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2020) 10 CAT CK 0727
Tribunals and Commissions05 Oct 2020Dismissed
Sandeep Yadav Vs Directorate of Education & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0063
Tribunals and Commissions05 Oct 2020Dismissed
Vishal Singh Tanwar Vs Govt. Of NCT Of Delhi & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0062
Tribunals and Commissions05 Oct 2020Disposed Of
Arab Singh & Others Vs Directorate Of Education, Delhi Government National Capital Territory Of Delhi Old Secretariat & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0060
Tribunals and Commissions05 Oct 2020Disposed Of
Kanchan Singh Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0059
Tribunals and Commissions05 Oct 2020Dismissed
Satbir Vs Government Of N.C.T., Delhi & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0057
Tribunals and Commissions05 Oct 2020Disposed Of
D.V. Singh Vs Commissioner & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0056
Tribunals and Commissions05 Oct 2020Disposed Of
Jaspal Kaur & Others Vs Directorate Of Education
Central Administrative Tribunal · (2020) 10 CAT CK 0055
Tribunals and Commissions05 Oct 2020Disposed Of
Amarjeet Vs Union Of India & Others
Central Administrative Tribunal · (2020) 10 CAT CK 0054
Administrative Tribunals Act, 1985 — Section 19