Tribunals and Commissions14 Oct 2019
Neelam Sabharwal Vs Union Of India & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0810
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 15 of 68
Tribunals and Commissions14 Oct 2019
Si Nand Kishore Vs Govt. Of Nct Of Delhi & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0809
Tribunals and Commissions14 Oct 2019
Smt. Champa Vs The Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0798
Payment of Gratuity Act, 1972DCRG Rules
Tribunals and Commissions14 Oct 2019Allowed
Mahesh And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0052
Railway Service Pension Rules, 1993 — Rule 32Constitution Of India, 1950 — Article 14, 16
Tribunals and Commissions14 Oct 2019Allowed
Champa And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0050
Tribunals and Commissions14 Oct 2019Dismissed
Neelam Sabharwal Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0047
Tribunals and Commissions14 Oct 2019Disposed Of
Umed Singh And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0043
Railway Servants (Hours Of Work And Period Of Rest) Rules, 2005 — Rule 3, 4, 8(2)(ii), 8(3), 8(4), 10
Tribunals and Commissions14 Oct 2019Dismissed
India Trade Promotion Organisation Retired Employees Welfare Association And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0040
Administrative Tribunals Act, 1985 — Section 20Central Administrative Tribunal (Procedure) Rules, 1987 — Rule (5)(b)Constitution Of India, 1950 — Article 14
Tribunals and Commissions14 Oct 2019Allowed
Daya Nand Vs Delhi Transport Corporation
Central Administrative Tribunal · (2019) 10 CAT CK 0036
Industrial Disputes Act, 1947 — Section 33(2)(b)
Tribunals and Commissions14 Oct 2019Dismissed
Rekha Meena Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0030
Tribunals and Commissions14 Oct 2019Disposed Of
Sushil Kumar Maurya Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0029
Tribunals and Commissions14 Oct 2019Disposed Of
H.K. Malik Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0028
Administrative Tribunals Act 1985 — Section 19
Tribunals and Commissions14 Oct 2019Dismissed
SI NAnd Kishore Vs Govt. Of NCT And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0027
Tribunals and Commissions14 Oct 2019Disposed Of
Chhotu Ram Gupta Vs North Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0026
Tribunals and Commissions14 Oct 2019Allowed
Chitra Singh Vs Delhi Subordinate Services Selection Board And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0025
Tribunals and Commissions11 Oct 2019
Sub-Inspector (Exe.) Balvinder Singh Vs GNCT Of Delhi & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0829
Administrative Tribunals Act, 1985-Section 19IPC-Section 348, 341, 34, 323
Tribunals and Commissions11 Oct 2019
Nathu Ram & Ors. Vs Sandeep Kumar & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0824
Tribunals and Commissions11 Oct 2019
Brajesh Kumar Vs Mr. T.P. Singh & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0841
Tribunals and Commissions11 Oct 2019
Himanshu Gupta Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0800
Constitution of India-Article 226CPC-Section 114, Order 47 Rule 1
Tribunals and Commissions11 Oct 2019Dismissed
Himanshu Gupta Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0041
Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226