Tribunals and Commissions18 Oct 2019
Ex.Sub. Major Ashok Kumar Verma Vs Ministry Of Defence
Central Administrative Tribunal · (2019) 10 CAT CK 0795
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 13 of 68
Tribunals and Commissions18 Oct 2019
Shri Vinod Kumar Vs Delhi Development Authority & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0794
DDA Conduct, Disciplinary and Appeal Regulations, 1999-Rule 4.1 (i) (ii) and (iii)
Tribunals and Commissions18 Oct 2019Dismissed
Vinod Kumar Vs Delhi Development Authority And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0057
D.D.A. Conduct, Disciplinary And Appeal Regulations, 1999 — Rule 4.1(i)(ii), 4.1(i)(iii)
Tribunals and Commissions18 Oct 2019Dismissed
Sunil Gupta Vs National Technical Research Organization
Central Administrative Tribunal · (2019) 10 CAT CK 0056
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14Central Civil Services (Leave) Rules, 1972 — Rule 25Central Civil Services (Conduct) Rules, 1964 — Rule 3(1), 3(1)(i), 3(1)(iii)
Tribunals and Commissions18 Oct 2019Dismissed
Prabhat Suman Sehgal Vs Commissioner/ North Delhi And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0054
Indian Penal Code, 1860 — Section 420, 466, 468, 471Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14(7)Constitution Of India, 1950 — Article 226, 227
Tribunals and Commissions18 Oct 2019Dismissed
Ex.Sub. Major Ashok Kumar Verma Vs Ministry Of Defence
Central Administrative Tribunal · (2019) 10 CAT CK 0053
Tribunals and Commissions17 Oct 2019
Dr. M. L. Mishra Vs Kendriya Vidyalaya Sangathan & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0787
Tribunals and Commissions17 Oct 2019Disposed Of
Dr. M. L. Mishra Vs Kendriya Vidyalaya Sangathan And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0058
Tribunals and Commissions16 Oct 2019
Anuradha Mookerjee Vs Union Of India & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0766
CCS (Conduct) Rules, 1964-Rules 3(1)(i), 3(1)(ii), 3(1)(iii)
Tribunals and Commissions16 Oct 2019Allowed
Anuradha Mookerjee Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0087
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii)
Tribunals and Commissions16 Oct 2019Dismissed
Shashi Gupta Vs Union Of India And Anr
Central Administrative Tribunal · (2019) 10 CAT CK 0001
Administrative Tribunals Act, 1985 — Section 19
Tribunals and Commissions15 Oct 2019
Smt. Jagbiri Devi Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0832
CCS (Pension) RulesConstitution of India-Article 21Rules applicable to Railway Establishments-Rule 2318, 2311, sub-rule 3(b)
Tribunals and Commissions15 Oct 2019
Vivek Sharma Vs Union Of India & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0811
Constitution of India-Article 14, 233(2)Rajasthan Medical Services (Collegiate Branch) Rules, 1962-Rule 11(1), 12Higher Judicial Service Rules
Tribunals and Commissions15 Oct 2019
Abhishek Pandey & Ors. Vs Union Of India & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0808
CSS Rules, 1962-Rule 2(c)
Tribunals and Commissions15 Oct 2019
Neeraj Kumar Malik Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0806
Tribunals and Commissions15 Oct 2019
Surinder Kumar Vs Delhi Transport Corporation & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0804
Indian Evidence ActConstitution of India-Article 226
Tribunals and Commissions15 Oct 2019
Satpal Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0802
CCS (CCA) Rules, 1965-Rule 11 (ix), sub rule (I)CCS (Conduct) Rules, 1964-Rule 3 (1) (i), (ii) and (iii), 16Constitution of India-Article 309
Tribunals and Commissions15 Oct 2019
Shri Harjeet Singh Chadha & Ors. Vs Govt. of NCT of Delhi & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0801
Constitution of India-Article 239 AA, 14, 16
Tribunals and Commissions15 Oct 2019
Radhey Shyam Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0799
Constitution of India-Article 14, 16
Tribunals and Commissions15 Oct 2019
Sushila Gupta Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0781