Tribunals and Commissions15 Oct 2019Disposed Of
Sushila Gupta Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0072
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 14 of 68
Tribunals and Commissions15 Oct 2019Dismissed
Harjeet Singh Chadha And Ors Vs Govt. Of NCT And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0051
Constitution Of India, 1950 — Article 14, 16, 239AA
Tribunals and Commissions15 Oct 2019Dismissed
Satpal Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0049
Central Civil Services (Classification, Control & Appeal) Rules, 1965 — Rule 11(ix)Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii), 16Constitution Of India, 1950 — Article 309
Tribunals and Commissions15 Oct 2019Dismissed
Vivek Sharma Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0048
Rajasthan Medical Services (Collegiate Branch) Rules, 1962 — Rule 11(1), 12Constitution Of India, 1950 — Article 14, 233(2)
Tribunals and Commissions15 Oct 2019Dismissed
Sanjay Kumar Vs Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0046
Indian Penal Code, 1860 — Section 34, 279, 323, 341, 427
Tribunals and Commissions15 Oct 2019Dismissed
Radhey Shyam Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0045
Constitution Of India, 1950 — Article 14, 16Motor Vehicles Act, 1988 — Section 3, 81
Tribunals and Commissions15 Oct 2019Dismissed
Neeraj Kumar Malik Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0044
Tribunals and Commissions15 Oct 2019Dismissed
Abhishek Pandey And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0038
Central Scretariat Clerical Service Rules, 1962 — Rule 2(c)
Tribunals and Commissions15 Oct 2019Dismissed
Surinder Kumar Vs Delhi Transport Corporation
Central Administrative Tribunal · (2019) 10 CAT CK 0037
Constitution Of India, 1950 — Article 226
Tribunals and Commissions15 Oct 2019Allowed
Jagbiri Devi Vs Secretary, Ministry Of Communication & IT And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0035
Constitution Of India, 1950 — Article 21
Tribunals and Commissions14 Oct 2019
Daya Nand Vs Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0837
I.D. Act-Section 33(2)(b), 33(3)(b)EPF Act
Tribunals and Commissions14 Oct 2019Dismissed
Umed Singh & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0835
Railway Servants (Hours of Work and Period of Rest) Rules, 2005-Rules 3, 4, 8(3), 8(4), 10Railway Servants (Hours of Employment) Rules, 1961
Tribunals and Commissions14 Oct 2019
H.K. Malik Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0826
Administrative Tribunals Act 1985-Section 19
Tribunals and Commissions14 Oct 2019Dismissed
India Trade Promotion Organisation Retired Employees Welfare Association ITPO REWA Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0842
CAT (Procedure) Rules, 1987-Rule (5) (b)Administrative Tribunals Act, 1985-Section 20Constitution of India-Article 14
Tribunals and Commissions14 Oct 2019
Sushil Kumar Maurya Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0822
CCS(Pension) Rules, 1972Provident Fund Rules
Tribunals and Commissions14 Oct 2019
Chitra Singh Vs Delhi Subordinate Services Selection Board & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0820
Recruitment Rules (RRs)
Tribunals and Commissions14 Oct 2019
Sh. Chhotu Ram Gupta Vs North Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0819
Tribunals and Commissions14 Oct 2019
Chhotu Ram Gupta Vs North Delhi Municipal Corporation & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0817
Tribunals and Commissions14 Oct 2019
Mahesh & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0813
Constitution of India-Articles 14, 16Railway Service Pension Rules, 1993-Rule 32
Tribunals and Commissions14 Oct 2019
Smt. Rekha Meena Vs Govt. Of NCT Of Delhi & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0812
Maternity Benefits Act, 1961