Tribunals and Commissions23 Oct 2019Disposed Of
Chotti Devi And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0071
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 12 of 68
Tribunals and Commissions23 Oct 2019Disposed Of
Pokori China Guravalan Vs Union Of India
Central Administrative Tribunal · (2019) 10 CAT CK 0070
Administrative Tribunals Act, 1985 — Section 20
Tribunals and Commissions23 Oct 2019Disposed Of
Anita Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0065
Tribunals and Commissions23 Oct 2019Dismissed
Raj Pal Vs Delhi Transport Corporation
Central Administrative Tribunal · (2019) 10 CAT CK 0063
Tribunals and Commissions23 Oct 2019Dismissed
Raghvendra Singh Vs South Delhi Municipal Corporation And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0061
Delhi Municipal Corporation Act, 1957 — Section 90ACentral Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 9, 15Constitution Of India, 1950 — Article 20
Tribunals and Commissions23 Oct 2019Disposed Of
Pushpa Devi Vs Commissioner Of Police And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0059
Administrative Tribunals Act, 1985 — Section 19Central Civil Services (Pension) Rules, 1965 — Rule 41Delhi Police (Punishment And Appeal) Rules, 1980 — Rule 8, 8(a), 10, 27
Tribunals and Commissions22 Oct 2019
Sandeep Sirohi Vs Chief Secretary/Secretary & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0792
Administrative Tribunals Act, 1985-Section 22(2)(3)(f), 22(2)(f), 22(3)(f)CPC-Section 114, Order XLVII Rule 1
Tribunals and Commissions22 Oct 2019
Sh. Mangha Singh Vs Chief Secretary & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0791
Administrative Tribunals Act, 1985-Section 22(2)(3)(f), 22(3)(f), 22(2)(f), 22(3)CPC-Section 114, Order XLVII Rule 1
Tribunals and Commissions22 Oct 2019
Shri Satbir & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0785
CAT (Procedure) Rules, 1987-Rule 15Station Working Rules
Tribunals and Commissions22 Oct 2019
Narender Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0783
Railway Servants (Hours of Work and Period of Rest) Rules, 2005-Para 10, Rule 8, Section 132
Tribunals and Commissions22 Oct 2019Disposed Of
Satbir And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0068
Central Administrative Tribunal (Procedure) Rules, 1987 — Rule 15
Tribunals and Commissions22 Oct 2019Disposed Of
Narender Kumar And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0066
Tribunals and Commissions22 Oct 2019Dismissed
Sandeep Sirohi Vs Chief Secretary And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0062
Administrative Tribunals Act, 1985 — Section 22(2)(3)(f), 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(h), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule (1)
Tribunals and Commissions22 Oct 2019Dismissed
Mangha Singh Vs Chief Secretary And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0060
Administrative Tribunals Act, 1985 — Section 22(2)(3)(f), 22(3)(a), 22(3)(b), 22(3)(c), 22(3)(d), 22(3)(e), 22(3)(f), 22(3)(g), 22(3)(h), 22(3)(i)Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule (1)
Tribunals and Commissions21 Oct 2019
Randhir Kumar Vs Chairman & Managing Director, Steel Authority Of India (SAIL) & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0762
Tribunals and Commissions21 Oct 2019
Daljit Singh Vs Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0779
Indian Penal Code-Section 498-A, 304-BCentral Administrative Tribunals Act, 1985Fundamental Rules-Rule 54, 54(2), 54(6)
Tribunals and Commissions21 Oct 2019
Daljit Singh Vs Delhi Transport Corporation Vs
Central Administrative Tribunal · (2019) 10 CAT CK 0075
Indian Penal Code, 1860 — Section 304B, 498A
Tribunals and Commissions21 Oct 2019Dismissed
Randhir Kumar Vs Chairman And Managing Director And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0055
Tribunals and Commissions18 Oct 2019
Sunil Gupta Vs National Technical Research Organization
Central Administrative Tribunal · (2019) 10 CAT CK 0803
CCS (CCA) Rules, 1965-Rule 14CCS (Leave) Rules, 1972-Rule 25CCS (Conduct) Rules, 1964-Rule 3(1), 3(1)(i), 3(1)(iii)
Tribunals and Commissions18 Oct 2019
Prabhat Suman Sehgal Vs Commissioner/ North Delhi, Municipal Corporation & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0797
IPC-Sections 420, 466, 468, 471Constitution of India-Article 311, 226, 227CCS(CCA) Rules, 1965-Rule 7 of Rule 14