Tribunals and Commissions07 Oct 2019
Union Of India & Ors. Vs Sh. Gurdeep Singh & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0816
Administrative Tribunals Act, 1985-Section 22(3)(f)
COURT ARCHIVE
Central Administrative Tribunal judgments, 2019
1,349 judgments · page 17 of 68
Tribunals and Commissions07 Oct 2019
Sushil Kumar Bali Vs Govt. Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0814
Constitution of India-Article 226CPC-Section 114, Order 47, 47 Rule 1
Tribunals and Commissions07 Oct 2019Allowed
Om Prakash Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0021
Tribunals and Commissions07 Oct 2019Dismissed
Prem ChAnd Vs Govt. Of NCT And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0020
Code Of Civil Procedure 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions07 Oct 2019Dismissed
Sarvesh Singh Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0018
Administrative Tribunals Act, 1985 — Section 19, 20(2)(a), 20(2)(b), 21, 21(1)(a), 21(1)(b), 21(3)Constitution Of India, 1950 — Article 58
Tribunals and Commissions07 Oct 2019Dismissed
Union Of India And Ors Vs Gurdeep Singh
Central Administrative Tribunal · (2019) 10 CAT CK 0013
Administrative Tribunals Act, 1985 — Section 22(3)(f)
Tribunals and Commissions07 Oct 2019Dismissed
Sushil Kumar Bali Vs Govt. Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0012
Code Of Civil Procedure 1908 — Section 114, Order 47 Rule 1Constitution Of India, 1950 — Article 226
Tribunals and Commissions03 Oct 2019Disposed Of
Dr. Samvedna Sindani Singhani Vs Director Of Hospital Administration & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0834
Municipal Corporation Service Regulations, 1959-Regulation 3Constitution of India-Article 14, 16(1), 226Maternity Benefits Act, 1961
Tribunals and Commissions03 Oct 2019
Vinod Kumar Vs Delhi Transport Corporation & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0831
Tribunals and Commissions03 Oct 2019
Dr. VP Garg & Ors. Vs The Commissioner & Anr.
Central Administrative Tribunal · (2019) 10 CAT CK 0815
Tribunals and Commissions03 Oct 2019
Surender Pandita & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0769
Ministry of Civil Aviation, Directorate General of Civil Aviation (Operations) Group 'A' Posts Recruitment Rules, 2018
Tribunals and Commissions03 Oct 2019Dismissed
Surender Pandita And Ors Vs Union Of India And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0085
Tribunals and Commissions03 Oct 2019Allowed
Samvedna Sindani Singhani Vs Director Of Hospital Administration And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0011
Constitution Of India, 1950 — Article 226Municipal Corporation Service Regulations, 1959 — Regulation 3
Tribunals and Commissions03 Oct 2019Disposed Of
Vinod Kumar Vs Delhi Transport Corporation And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0009
Tribunals and Commissions03 Oct 2019Disposed Of
Vp Garg And Ors Vs Commissioner Kendriya Vidyalaya Sangathan And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0008
Tribunals and Commissions03 Oct 2019Disposed Of
Nandan Singh Koranga Vs CEO/Secretary, NITI Aayog And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0006
Tribunals and Commissions03 Oct 2019Disposed Of
Bhim Singh aged Vs Govt. Of NCT Of Delhi And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0005
Tribunals and Commissions01 Oct 2019
Smt. Sarun Nisha & Anr. Vs The Director General & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0830
Central Administrative Tribunal (Procedure) Rules, 1987-Rule 15Constitution of India-Article 226
Tribunals and Commissions01 Oct 2019
Ram Bhajan Vs Govt. Of N.C.T.D & Ors.
Central Administrative Tribunal · (2019) 10 CAT CK 0818
Tribunals and Commissions01 Oct 2019Disposed Of
Ram Bhajan Vs Govt. Of N.C.T.D And Ors
Central Administrative Tribunal · (2019) 10 CAT CK 0010