COURT ARCHIVE

Uttarakhand High Court judgments

21,155 judgments · page 995 of 1,058

High Courts07 Aug 2006Allowed

Standard Chartered Bank and Others Vs Civil Judge (Junior Division) and Others

Uttarakhand High Court · (2007) NCC 340 : (2007) 1 UC 94

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 406, 420

High Courts07 Aug 2006Allowed

Ravi Kant Vs Judicial Magistrate and Others

Uttarakhand High Court · (2007) 1 UC 367

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 406, 420

High Courts07 Aug 2006

Rapti Contractor Vs Executive Engineer and Others

Uttarakhand High Court · AIR 2007 Utt 12 : (2007) 1 ARBLR 390

Arbitration and Conciliation Act, 1996 — Section 11

High Courts07 Aug 2006Dismissed

Smt. Rashmi Vs Vijay Singh Negi and Another

Uttarakhand High Court · AIR 2007 Utt 13 : (2006) 4 AWC 3537 : (2007) 2 DMC 559 : (2007) 1 UC 555 : (2006) 2 UD 503

Civil Procedure Code, 1908 (CPC) — Section 96Hindu Marriage Act, 1955 — Section 13

High Courts05 Aug 2006

Oriental Insurance Company Ltd. Vs Sri Kailash Sharma and Another

Uttarakhand High Court · (2007) 2 UC 799

Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 146, 147, 149, 166, 173

High Courts05 Aug 2006Allowed

Sri Mahfuzul Qamar and Another Vs State of U.P. and Others

Uttarakhand High Court · (2007) 1 UC 30

Uttar Pradesh Temporary Government Servants (Termination of Service) Rules, 1975 — Rule 3

High Courts05 Aug 2006Allowed

State of Uttaranchal and Others Vs Gabar Singh Rawat

Uttarakhand High Court · (2007) 1 UC 162

Allahabad High Court Rules, 1952 — Rule 5Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 2(9), 80Constitution of India, 1950 — Article 225, 226, 227

High Courts04 Aug 2006

Satya Prasad Vs New India Assurance Co. and Others

Uttarakhand High Court · (2007) 2 ACC 817 : (2007) 1 UC 155 : (2006) 2 UD 402

Motor Vehicles Act, 1988 — Section 173

High Courts04 Aug 2006Dismissed

Dhruv Prasad Vs Vice Chancellor, G.B. Pant University of Agriculture and Technology and Others

Uttarakhand High Court · (2007) 1 UC 172

High Courts03 Aug 2006Dismissed

The New India Assurance Company Ltd. Vs Sri Ram Bansal and Others

Uttarakhand High Court · (2007) 1 UC 628

Motor Vehicles Act, 1988 — Section 170Penal Code, 1860 (IPC) — Section 279, 304A, 338, 427

High Courts03 Aug 2006

New India Insurance Company Ltd. Vs Dhanpal Singh Panwar and Others

Uttarakhand High Court · (2008) ACJ 568 : AIR 2007 Utt 18 : (2007) 1 UC 382 : (2006) 2 UD 416

Motor Vehicles Act, 1988 — Section 149, 170, 173

High Courts02 Aug 2006Allowed

Smt. Vachan Dei and Another Vs Rangoon Singh and Another

Uttarakhand High Court · (2006) 2 UC 1365

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 324

High Courts02 Aug 2006Dismissed

Jaswant Singh Bisht Vs Smt. Nazma Begum and Another

Uttarakhand High Court · (2007) 1 UC 267

Motor Vehicles Act, 1988 — Section 163A, 173

High Courts02 Aug 2006Dismissed

Uttaranchal Transport Corporation Vs Smt. Sangat Kaur and Another

Uttarakhand High Court · (2007) 1 UC 290

Motor Vehicles Act, 1988 — Section 163A

High Courts02 Aug 2006Dismissed

Smt. Annpurna Devi and Others Vs State of Uttar Pradesh and Others

Uttarakhand High Court · (2007) 1 UC 287

Uttar Pradesh Recruitment to Services (Determination of Date of Birth) Rules, 1974 — Rule 2

High Courts02 Aug 2006Dismissed

Anand Ballabh Thapliyal Vs District Judge, Pauri Garhwal and Another

Uttarakhand High Court · (2007) 1 UC 351

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16, 16(2)

High Courts02 Aug 2006Dismissed

Sri Hari Mohan Pandey Vs Santosh Singh and Another

Uttarakhand High Court · (2007) 1 UC 265

Motor Vehicles Act, 1988 — Section 173

High Courts01 Aug 2006Dismissed

Udyag Shukla Vs Sessions Judge and Others

Uttarakhand High Court · (2007) CriLJ 707 : (2007) 1 UC 103 : (2006) 2 UD 226

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 384, 420Prevention of Corruption Act, 1988 — Section 9

High Courts01 Aug 2006Dismissed

Smt. Shaila Bhatt Vs Sri Vijaypal Singh and Others

Uttarakhand High Court · (2007) 1 UC 204

Motor Vehicles Act, 1988 — Section 173

High Courts31 Jul 2006Dismissed

Kishan Kumar @ Munna Lal Vs The District Judge, Nainital and Others

Uttarakhand High Court · (2007) 1 UC 82

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 21(1)(a)