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Uttarakhand High Court judgments

21,155 judgments · page 994 of 1,058

High Courts17 Aug 2006

Dharma alias Dharam Singh Vs State of Uttaranchal

Uttarakhand High Court · (2006) 3 ACR 2680 : (2007) NCC 609 : (2007) 2 UC 1176 : (2007) 1 UD 301

Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374(2)Penal Code, 1860 (IPC) — Section 201, 302, 34, 364Uttar Pradesh Reorganisation Act, 2000 — Section 35