High Courts14 Feb 2007Dismissed
Shivcharan Vs Smt. Chandrakanta and Others
Uttarakhand High Court · (2007) 2 UC 1200
COURT ARCHIVE
Uttarakhand High Court judgments
21,155 judgments · page 985 of 1,058
High Courts12 Feb 2007Dismissed
U.P. Jal Vidyut Nigam Ltd. and Others Vs Regional Conciliation Officer/Assistant Labour Commissioner and Others
Uttarakhand High Court · (2007) 2 LLJ 1038
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4
High Courts24 Jan 2007
Dalip Singh Vs State of Uttaranchal and Others
Uttarakhand High Court · AIR 2007 Utt 50 : (2007) 2 UC 1160 : (2008) 1 UPLBEC 17
High Courts17 Jan 2007Allowed
Kishori Lal and Others Vs State of Uttaranchal and Others
Uttarakhand High Court · (2007) 2 UC 1148
Constitution of India, 1950 — Article 245, 245(2), 248Multi-State Cooperative Societies Act, 1984 — Section 95Multi-State Cooperative Societies Act, 2002 — Section 103
High Courts04 Jan 2007
Roop Kishore Mishra Vs State of Uttaranchal and Others
Uttarakhand High Court · (2007) NCC 931
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Penal Code, 1860 (IPC) — Section 499, 500, 501, 502
High Courts03 Jan 2007Dismissed
Rishi Pal Vs District Inspector of School and Others
Uttarakhand High Court · (2007) 1 AWC 933 : (2008) 8 UC 736 : (2007) 2 UD 640
Constitution of India, 1950 — Article 226, 227
High Courts22 Dec 2006Allowed
Ratan Kumar Srivastava Vs State Of Uttaranchal and Anr
Uttarakhand High Court · (2006) NCC 409
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts22 Dec 2006Allowed
Ratan Kumar Srivastava Vs State of Uttaranchal and Another
Uttarakhand High Court · (2007) 2 UC 728
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts21 Dec 2006Dismissed
Kunwar Singh and Others Vs State Of Uttranchal
Uttarakhand High Court · (2006) NCC 920
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 332, 333, 34
High Courts21 Dec 2006
Smt. Parwati Devi and Others Vs State of U.P. and Others
Uttarakhand High Court · (2007) 3 UC 1375
Motor Vehicles Act, 1939 — Section 110B, 92A, 92BMotor Vehicles Act, 1988 — Section 140, 163A, 173
High Courts21 Dec 2006
Sukhveer Sharma Vs State of Uttaranchal and Others
Uttarakhand High Court · (2007) 2 UC 968
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(4), 146, 146(1)
High Courts19 Dec 2006Allowed
Devendra Prasad Joshi Vs Union of India (UOI) and Others
Uttarakhand High Court · (2007) 2 UC 916
Air Force Pension Regulations, 1961 — Regulation 153Air Force Rules, 1969 — Rule 15
High Courts19 Dec 2006
Uttaranchal Forest Development Corporation and Others Vs Bhupal Singh Jalal
Uttarakhand High Court · (2007) 3 UC 1340
High Courts19 Dec 2006Dismissed
Kundan Lal Vs State of Uttaranchal and Others
Uttarakhand High Court · (2007) 3 UC 1344
High Courts18 Dec 2006Allowed
Sarju Prasad Tyagi Vs State of U.P. and Others
Uttarakhand High Court · (2007) 2 UC 929
High Courts18 Dec 2006
Smt. Mohendra Kaur Chaudhary Vs Bhole and Others
Uttarakhand High Court · (2007) 3 UC 1362
Motor Vehicles Act, 1988 — Section 173
High Courts18 Dec 2006Dismissed
Ramji Lal Vs Board of Revenue, U.P.
Uttarakhand High Court · (2007) 3 UC 1336
Constitution of India, 1950 — Article 226
High Courts18 Dec 2006Dismissed
Manoj Suyal Vs General Manager, Allahabad Bank and Others
Uttarakhand High Court · (2007) 3 UC 1338
High Courts18 Dec 2006Dismissed
Pradeep Kumar Saxena Vs State of Uttaranchal and Others
Uttarakhand High Court · (2007) 3 UC 1350
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 409Uttaranchal Government Servant (Discipline and Appeal) Rules, 2003 — Rule 4(3)
High Courts15 Dec 2006Dismissed
State of U.P. and Another Vs Smt. Santoshi Devi and Another
Uttarakhand High Court · (2007) 3 UC 1404
Civil Procedure Code, 1908 (CPC) — Section 80