High Courts12 Mar 2007Dismissed
Banarasi Lal Bachoo Lal Vs State of Uttrakhand
Uttarakhand High Court · (2007) NCC 734 : (2007) 3 UC 1489 : (2007) 1 UD 489
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Penal Code, 1860 (IPC) — Section 307
COURT ARCHIVE
Uttarakhand High Court judgments
21,155 judgments · page 983 of 1,058
High Courts09 Mar 2007
Commissioner of Income Tax Vs Nainital District Co-operative Bank
Uttarakhand High Court · (2008) 215 CTR 242
Income Tax Act, 1961 — Section 256, 80P
High Courts09 Mar 2007Allowed
Rajeev Kumar Vs Managing Director, Uttaranchal Rajya Sahkari Vipran Sangh Ltd. and Others
Uttarakhand High Court · (2007) 03 UK CK 0012
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K
High Courts09 Mar 2007Dismissed
Commissioner of Income Tax and Another Vs ONGC
Uttarakhand High Court · (2007) 291 ITR 212
Income Tax Act, 1961 — Section 141A, 143, 201
High Courts08 Mar 2007Dismissed
1479271 Ex. Spr. Heera Ballabh Vs Union of India (UOI) and Another
Uttarakhand High Court · (2007) 4 UC 356
Casualty Pensionary Awards Rules, 1982 — Rule 173
High Courts08 Mar 2007Allowed
Smt. Shakuntala Devi Vs State of Uttaranchal and State of U.P.
Uttarakhand High Court · (2007) 03 UK CK 0024
High Courts08 Mar 2007Dismissed
1479271 Ex. Spr. Heera Ballabh Vs Union of India and another
Uttarakhand High Court · (2007) 4 UC 356
High Courts08 Mar 2007Dismissed
Roshan Singh Vs Praveen Kumar and Others
Uttarakhand High Court · (2007) 4 UC 399
Motor Vehicles Act, 1988 — Section 173
High Courts07 Mar 2007Allowed
Smt. Maya Devi Vs Bank of Baroda
Uttarakhand High Court · (2007) 3 UC 1611
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts07 Mar 2007Dismissed
Century Textiles and Industries Limited Vs Additional Civil Judge (Junior Division) and Others
Uttarakhand High Court · (2007) 4 UC 556
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 226
High Courts07 Mar 2007
Union of India (UOI) and Others Vs No. 13607071 Ex. Hav. Kishan Singh
Uttarakhand High Court · (2007) 4 UC 412
Penal Code, 1860 (IPC) — Section 121, 302Pension Regulations for Army, 1961 — Regulation 4, 5, 6, 7, 82
High Courts06 Mar 2007
Puran Singh Vs State of Uttarakhand
Uttarakhand High Court · (2007) NCC 465
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 22
High Courts06 Mar 2007
Devendra Singh @ Devan (Since deceased) and Another Vs The State
Uttarakhand High Court · (2007) 2 UC 1181
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374(2)Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts06 Mar 2007Dismissed
Rishi Kumar Vs The State
Uttarakhand High Court · (2007) 4 UC 472
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374(2)Penal Code, 1860 (IPC) — Section 201, 302, 34Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts02 Mar 2007Dismissed
Banshi and Others Vs State Of Uttarakhand
Uttarakhand High Court · (2007) NCC 763
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 97Penal Code, 1860 (IPC) — Section 307, 324, 34, 452
High Courts02 Mar 2007
Smt. Tahira Khatoon and Others Vs Mahender Lal Arora and Another
Uttarakhand High Court · (2007) 2 UC 1067
Motor Vehicles Act, 1988 — Section 163A, 173
High Courts01 Mar 2007Dismissed
Chandan Lal Vs State of Uttarakhand and Others
Uttarakhand High Court · (2007) 4 UC 485
Constitution of India, 1950 — Article 226Financial Hand Book Rules — Rule 56
High Courts01 Mar 2007Allowed
Harish Padalia Vs Kaneej Begam, Rajiya through Mother and National Insurance Company Ltd.
Uttarakhand High Court · (2007) 03 UK CK 0054
Civil Procedure Code, 1908 (CPC) — Section 13Motor Vehicles Act, 1988 — Section 147, 149, 163A, 166
High Courts01 Mar 2007Allowed
Sri Rajiv Berry and Others Vs State of Uttaranchal and Others
Uttarakhand High Court · (2007) 2 UC 1257
Constitution of India, 1950 — Article 300A, 348Land Acquisition Act, 1894 — Section 17, 17(1), 17(4), 4, 4(1)
High Courts28 Feb 2007
Commissioner of Income Tax Vs Green Gold Tree Farmers P. Ltd.
Uttarakhand High Court · (2008) 216 CTR 115 : (2008) 299 ITR 262 : (2007) 1 UD 420
Income Tax Act, 1961 — Section 145, 2, 22, 41