High Courts09 Jul 2009Allowed
United India Insurance Company Ltd. Vs Smt. Chandra Bisht and Others
Uttarakhand High Court · (2009) 07 UK CK 0050
Motor Vehicles Act, 1988 — Section 173
COURT ARCHIVE
Uttarakhand High Court judgments
21,155 judgments · page 929 of 1,058
High Courts09 Jul 2009
Fate Singh Vs State of Uttarakhand
Uttarakhand High Court · (2010) 2 ACR 1396 : (2009) 3 UC 1747 : (2009) 2 UD 150
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts09 Jul 2009Dismissed
The State Vs Mrityunjay Pandey and Another
Uttarakhand High Court · (2009) 3 UC 1572
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 378Penal Code, 1860 (IPC) — Section 307, 34, 452
High Courts09 Jul 2009Allowed
New India Assurance Company Ltd. Vs Smt. Kusum Lata and Others
Uttarakhand High Court · (2009) 07 UK CK 0041
Evidence Act, 1872 — Section 106, 149Motor Vehicles Act, 1988 — Section 173
High Courts08 Jul 2009
K.D. Bijwan Vs Commissioner, Garhwal Mandal and Others
Uttarakhand High Court · (2009) 3 UC 1879
High Courts08 Jul 2009
Vijay Prakash Pandey Vs District Magistrate and Others
Uttarakhand High Court · (2009) 3 UC 1878
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 325, 34
High Courts08 Jul 2009
Nagendra Chaudhary Vs State of Uttarakhand
Uttarakhand High Court · (2009) NCC 577
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 52A(2)
High Courts08 Jul 2009Dismissed
Smt. Salma Parveen Vs Uttarakhand Waqf Board and Others
Uttarakhand High Court · (2009) 07 UK CK 0022
Waqf Act, 1995 — Section 36, 37, 52, 52(1), 52(2)
High Courts08 Jul 2009Dismissed
Rati Ram and Others Vs The State
Uttarakhand High Court · (2009) NCC 664
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts07 Jul 2009Allowed
Surya Prakash Kala Vs State of Uttrakhand
Uttarakhand High Court · (2010) 1 NCC 800
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 315, 374Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 498A
High Courts07 Jul 2009
National Insurance Co. Ltd. Vs Thanak Singh and Others
Uttarakhand High Court · (2010) 3 AWC 2918
Motor Vehicles Act, 1988 — Section 173
High Courts06 Jul 2009
Sohan Singh Vs National Insurance Company Ltd. and Others
Uttarakhand High Court · (2010) ACJ 2064
Motor Vehicles Act, 1988 — Section 149, 173
High Courts06 Jul 2009Dismissed
The New India Assurance Company Ltd. Vs Sri Fakira and Others
Uttarakhand High Court · (2010) 3 AWC 2922
Motor Vehicles Act, 1988 — Section 173
High Courts06 Jul 2009
U.P. State Road Transport Corporation Vs Deepa Karwal and Others
Uttarakhand High Court · (2011) ACJ 671
Motor Vehicles Act, 1988 — Section 173
High Courts06 Jul 2009Dismissed
New India Assurance Company Ltd. Vs Fakira and Others
Uttarakhand High Court · (2010) 3 AWC 2922
Motor Vehicles Act, 1988 — Section 173
High Courts03 Jul 2009Dismissed
Vikas Palace Vs State of U.P. and Another
Uttarakhand High Court · (2009) 07 UK CK 0068
High Courts03 Jul 2009Dismissed
R and B Falcon Drilling Co. Vs The Addl. Commissioner of Income Tax, Special Range
Uttarakhand High Court · (2010) 188 TAXMAN 50
Income Tax Act, 1961 — Section 115A, 143, 260A, 28, 29
High Courts03 Jul 2009Dismissed
The Commissioner of Income Tax and Assistant Commissioner of Income Tax Vs Tehri Hydro Development Corporation
Uttarakhand High Court · (2009) 07 UK CK 0001
Income Tax Act, 1961 — Section 14, 143, 260A, 57
High Courts02 Jul 2009Allowed
Rai Bahadur Singh Sugar Mills Ltd. Vs State of Uttarakhand and Another
Uttarakhand High Court · (2009) 2 UC 1297
Uttar Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1953 — Section 12, 15, 16, 16(2)
High Courts02 Jul 2009
United India insurance Company Ltd. Vs Smt. Sheela Devi and Others
Uttarakhand High Court · (2009) 07 UK CK 0033
Motor Vehicles Act, 1988 — Section 173