High Courts30 Jul 2009Allowed
Bahadur Ram Vs Smt. Mangla Devi
Uttarakhand High Court · (2009) 3 UC 1784
Civil Procedure Code, 1908 (CPC) — Section 100Registration Act, 1908 — Section 59, 60(2)Uttar Pradesh Reorganisation Act, 2000 — Section 35
COURT ARCHIVE
Uttarakhand High Court judgments
21,155 judgments · page 927 of 1,058
High Courts29 Jul 2009Dismissed
Sarvesh Mohan Saxena Vs Smt. Sanju Saxena
Uttarakhand High Court · AIR 2010 Utt 16 : (2011) 1 RCR(Civil) 509 : (2009) 3 UC 1948 : (2009) 2 UD 376
Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 28, 9
High Courts28 Jul 2009Dismissed
Constable Harish Chand Pandey Vs The State
Uttarakhand High Court · (2009) NCC 808 : (2009) 3 UC 1621
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Evidence Act, 1872 — Section 6, 8Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts28 Jul 2009Dismissed
Pooran Singh Vs Deputy Director of Consolidation and Others
Uttarakhand High Court · (2009) 3 UC 1545
Constitution of India, 1950 — Article 226, 227Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9, 9(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 169, 171
High Courts28 Jul 2009Dismissed
United India Insurance Company Ltd. Vs Smt. Prakashi Devi and Another
Uttarakhand High Court · (2009) 3 UC 1769
Motor Vehicles Act, 1988 — Section 143, 149, 149(2)Workmens Compensation Act, 1923 — Section 30
High Courts28 Jul 2009Dismissed
United India Insurance Co. Ltd. Vs Prakashi Devi and another
Uttarakhand High Court · (2011) ACJ 1683
Motor Vehicles Act, 1988 — Section 143, 149, 149(2)Workmens Compensation Act, 1923 — Section 30
High Courts28 Jul 2009Allowed
Mansha Ram Payal and Another Vs Dr. Ved Prakash and Others
Uttarakhand High Court · AIR 2010 Utt 14 : (2009) 3 UC 1869 : (2009) 2 UD 196
Civil Procedure Code, 1908 (CPC) — Section 100Easements Act, 1882 — Section 15Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts28 Jul 2009Allowed
Oriental Insurance Co. Ltd. Vs Commissioner, Workmen Compensation and Others
Uttarakhand High Court · (2010) 1 LLJ 768 : (2009) 3 UC 1776 : (2009) 2 UD 181
Workmens Compensation Act, 1923 — Section 30
High Courts28 Jul 2009
Vikram Singh Vs State of U.P.
Uttarakhand High Court · (2009) 07 UK CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Essential Commodities Act, 1955 — Section 3, 7
High Courts24 Jul 2009Disposed Off
Western Geco International Ltd. As agent of McInnis John Vs Assistant Commissioner of Income Tax
Uttarakhand High Court · (2010) 188 TAXMAN 30
COMPANIES ACT, 1956 — Section 200Income Tax Act, 1961 — Section 10, 143, 17, 260
High Courts24 Jul 2009Dismissed
Shruti Fruits Pvt. Ltd. and Another Vs Smt. Sureiya
Uttarakhand High Court · (2009) 3 UC 1908 : (2009) 2 UD 430
Uttar Pradesh Land Revenue Act, 1901 — Section 41
High Courts24 Jul 2009Dismissed
H.H. Maharaja Virendra Singh (since deceased) N. Chauhan Legal representative of H.H. Maharani Late Premlata Devi (Rajmata) and Others Vs Cooper Engineering Ltd. Amulgamated into Walchand Nagar Industries Ltd. and Maharani Madalsa Devi Education Trust
Uttarakhand High Court · (2009) 2 DMC 866
Civil Procedure Code, 1908 (CPC) — Section 42, 47
High Courts24 Jul 2009Dismissed
Director of Income Tax International Taxation and ACIT Vs Schlumberger Asia Services Ltd.
Uttarakhand High Court · (2009) 226 CTR 580 : (2009) 317 ITR 156 : (2010) 186 TAXMAN 436
Income Tax Act, 1961 — Section 260A, 44BB
High Courts23 Jul 2009
Narayan Singh Rawat and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2009) 3 UC 1523 : (2009) 2 UD 202
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 10, 80G
High Courts23 Jul 2009Dismissed
Mrs. Vimla Devi and Others Vs Nirmal Jeet Singh Hoon and Others Nirmal Jeet Singh Hoon Vs Irtiza Hussain and Others
Uttarakhand High Court · (2011) 1 UC 172 : (2009) 2 UD 155
Provincial Small Cause Courts Act, 1887 — Section 15, 25Transfer of Property Act, 1882 — Section 106
High Courts22 Jul 2009Dismissed
Ram Avtaar Mishra Vs Smt. Rachna
Uttarakhand High Court · (2009) 07 UK CK 0061
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 11
High Courts22 Jul 2009
Shakeel Ahmad Vs The United India Insurance Company Ltd. and Others Jasvinder Singh and Others Vs Shakeel Ahmad and Another
Uttarakhand High Court · (2009) 07 UK CK 0047
Motor Vehicles Act, 1988 — Section 173
High Courts21 Jul 2009Allowed
Indian Oil Corporation Vs Devki Oils
Uttarakhand High Court · (2009) 3 UC 1760
Arbitration and Conciliation Act, 1996 — Section 17, 2, 5, 8, 9Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts21 Jul 2009Dismissed
Naresh and Others Vs State of Uttrakhand
Uttarakhand High Court · (2009) 3 UC 1626
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 147, 148, 149, 302Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts20 Jul 2009Allowed
Bharosha Vs State of U.P.
Uttarakhand High Court · (2009) 07 UK CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 363, 366, 376