Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 17

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High Courts05 Jan 2011

Puran Singh Bisht and Others Vs State of Uttarakhand and Others

Uttarakhand High Court · (2012) 2 SLJ 439 : (2011) 3 UC 2127 : (2011) 1 UD 12

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High Courts05 Jan 2011

Beena Chamoli Vs Tehri Hydro Development Corporation and Others

Uttarakhand High Court · (2011) 01 UK CK 0030

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High Courts05 Jan 2011

Balwant Singh Mehra Vs Chief General Manager, Uttarakhand Jal Sansthan and Others

Uttarakhand High Court · (2011) 01 UK CK 0024

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High Courts05 Jan 2011Allowed

Kapil Kumar Vs State and others

Uttarakhand High Court · (2011) 1 UD 221

Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 3(8), 4A, 5(6)

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High Courts05 Jan 2011

President Travel Services and Another Vs Mrs. Sant Kaur and Others

Uttarakhand High Court · (2011) 01 UK CK 0011

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High Courts05 Jan 2011Allowed

Urmila Rawat Vs State of Uttarankhand and Others

Uttarakhand High Court · (2011) 01 UK CK 0009

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 323, 342, 363, 366

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High Courts05 Jan 2011Dismissed

P.R.Narang (deceased) by L.Rs. of late P.R. Narang Vs IIIrd Addl. District

Uttarakhand High Court · (2011) 01 UK CK 0006

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21

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High Courts05 Jan 2011Allowed

Mahipal Singh Baseda Vs State of Uttarakhand

Uttarakhand High Court · (2011) 01 UK CK 0003

Prevention of Corruption Act, 1988 — Section 13, 27

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High Courts04 Jan 2011

Kailash Chandra Singh Parihar Vs State of Uttarakhand and Others

Uttarakhand High Court · (2011) 01 UK CK 0077

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High Courts04 Jan 2011

Shiv Mohan Vs Sushil Kumar

Uttarakhand High Court · (2011) 113 RD 654 : (2011) 1 UC 542 : (2011) 1 UC 221 : (2011) 1 UD 75

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 39 Rule 3

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High Courts04 Jan 2011Dismissed

Mohamad Yasin Vs State of Uttaranchal (State of Uttarakhand)

Uttarakhand High Court · (2011) 01 UK CK 0070

Criminal Procedure Code, 1973 (CrPC) — Section 244, 246, 313Prevention of Food Adulteration Act, 1954 — Section 16, 7

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High Courts04 Jan 2011

Smt. Raghuberi ''deceased'' and Others Vs Ved Pal and Others

Uttarakhand High Court · AIR 2011 Utt 38 : (2011) 4 BC 169 : (2011) 1 UD 409

Evidence Act, 1872 — Section 91, 92

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High Courts04 Jan 2011Dismissed

Aitwaru Lal and Others Vs State and Others

Uttarakhand High Court · (2011) 01 UK CK 0065

Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 4, 5

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