High Courts14 Feb 2011Dismissed
Tej Prakash Arora Vs State of Uttarakhand and Sohan Singh
Uttarakhand High Court · (2011) 02 UK CK 0028
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
Uttarakhand High Court judgments
21,157 judgments · page 833 of 1,058
High Courts14 Feb 2011Dismissed
Tara Chand Dhiman Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 02 UK CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 182
High Courts14 Feb 2011Dismissed
The Farm Superintendent Uttarakhand Sainik Punarvas Sansthan Vs Smt. Gyanwati
Uttarakhand High Court · (2011) 3 AWC 2693 : (2011) 113 RD 674 : (2011) 1 UC 450
Limitation Act, 1963 — Section 5
High Courts14 Feb 2011
Smt. Kamla Bora Vs The U.P. Co-Operative Federation and Others
Uttarakhand High Court · (2011) 02 UK CK 0002
High Courts11 Feb 2011
Singara Singh Vs Sub Divisional Magistrate, Station House Officer, Jernail Singh and Gurbachan Singh
Uttarakhand High Court · (2011) 1 UC 462
Criminal Procedure Code, 1973 (CrPC) — Section 145, 482
High Courts11 Feb 2011
Naresh Kumar and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 02 UK CK 0031
Constitution of India, 1950 — Article 226, 227Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts09 Feb 2011Allowed
Puran Chandra Kandpal and Another Vs State of Uttarakhand
Uttarakhand High Court · (2011) 1 UC 464
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts07 Feb 2011Dismissed
Surendra Nath Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 1 UC 392
Constitution of India, 1950 — Article 226
High Courts04 Feb 2011
Riyasat, Latafat and Hisab Ali Vs State of Uttarakhand
Uttarakhand High Court · (2011) 02 UK CK 0079
High Courts04 Feb 2011
Major Govind Punvani (Retd.) Vs State of Uttarakhand and others
Uttarakhand High Court · (2011) 1 UC 539
High Courts03 Feb 2011Allowed
Shambhu Dutt Pandey Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 1 UC 391
High Courts27 Jan 2011Allowed
Sunil Rathi Vs State of Uttarakhand
Uttarakhand High Court · (2011) 01 UK CK 0066
Penal Code, 1860 (IPC) — Section 120B, 307, 34, 504, 506
High Courts27 Jan 2011
Karun Goswamy and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 01 UK CK 0052
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
High Courts27 Jan 2011
Suraj Singh Pundir and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2011) 01 UK CK 0051
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
High Courts27 Jan 2011Dismissed
Constable 2, Mahesh Ram and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 01 UK CK 0050
Constitution of India, 1950 — Article 226
High Courts27 Jan 2011
Achint Veer Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 01 UK CK 0043
High Courts27 Jan 2011Allowed
Rishipal Vs State of Uttarakhand
Uttarakhand High Court · (2011) 01 UK CK 0040
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 8
High Courts25 Jan 2011
Mahendra Kumar Bhargav Vs State of Uttarakhand
Uttarakhand High Court · (2011) 1 UC 383
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts24 Jan 2011
Mohan Singh Vs State of Uttarakhand
Uttarakhand High Court · (2011) 01 UK CK 0044
Penal Code, 1860 (IPC) — Section 304
High Courts20 Jan 2011
Aman Kapoor Vs State of Uttarakhand and Others
Uttarakhand High Court · (2011) 1 UC 382