High Courts14 Sept 2012Allowed
Patanjali Bhartiya Ayurvigyan Avam Anusandhan Sansthan Vs Union of India and Others
Uttarakhand High Court · AIR 2013 Utt 46 : (2012) 3 UC 1737
Indian Medicine Central Council Act, 1970 — Section 10, 13(A), 13A, 27, 36
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 723 of 1,059
High Courts12 Sept 2012
M/s India Glycols Ltd. Vs State of Uttarakhand and Others
Uttarakhand High Court · (2012) 09 UK CK 0031
Uttar Pradesh Excise Act, 1910 — Section 40(1), 40(2)
High Courts11 Sept 2012
Sukhjeet Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2012) 3 UC 1903
High Courts11 Sept 2012Dismissed
Sri D.P. Verma Vs Laxman Bhartiya Vidayalaya Trust and Management Society and Another
Uttarakhand High Court · (2012) 3 UC 1890
High Courts11 Sept 2012
Major Govind Punvani (Retd.) Vs State of Uttarakhand and others
Uttarakhand High Court · (2012) 09 UK CK 0036
High Courts11 Sept 2012Dismissed
Pratap Singh (Since Deceased) and Others Vs State of U.P. (Now Uttarakhand)
Uttarakhand High Court · (2013) 1 NCC 260
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 307, 325, 34Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts11 Sept 2012
Nigrodh Vs State of Uttarakhand
Uttarakhand High Court · (2012) 3 UC 1896
Criminal Procedure Code, 1973 (CrPC) — Section 313, 320, 374Penal Code, 1860 (IPC) — Section 354, 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(xi)
High Courts11 Sept 2012Disposed Off
Umesh Kumar Pahwa Vs The Board of Directors and Others
Uttarakhand High Court · (2012) 3 UC 1909
High Courts10 Sept 2012
Om Nath Malhotra Vs Satish Kumar Mittal
Uttarakhand High Court · (2012) 3 UC 1965
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 244, 246, 313Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 415, 420
High Courts10 Sept 2012
Davender Kumar and Others Vs H.N.B. Garhwal University and Another
Uttarakhand High Court · (2012) 09 UK CK 0055
High Courts10 Sept 2012Allowed
Mahabir Singh (Deceased) and Others Vs Assistant Director of Consolidation and Others
Uttarakhand High Court · (2012) 3 UC 1915
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11(1), 48(3)
High Courts10 Sept 2012
Rajendra Singh Rawat Vs State of Uttarakhand and Others
Uttarakhand High Court · (2012) 09 UK CK 0029
Uttar Pradesh Municipalities Act, 1916 — Section 173A
High Courts10 Sept 2012
Tehri Hydro Development Corporation Ltd. and National Insurance Company Ltd. Vs Manju Tiwadi
Uttarakhand High Court · (2013) 1 ACC 721 : (2013) 137 FLR 134 : (2012) 3 UC 1778
Workmens Compensation Act, 1923 — Section 4, 4A, 4A(3)
High Courts10 Sept 2012
Abdul Gaffar Ansari and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2012) 3 UC 1926
Uttaranchal School Education Act, 2006 — Section 35(1)(a)
High Courts10 Sept 2012
State of U.P. Vs Labour Court, U.P.
Uttarakhand High Court · (2013) 136 FLR 977 : (2012) 3 UC 1920
Uttar Pradesh Industrial Disputes Act, 1947 — Section 4K, 6N
High Courts07 Sept 2012Dismissed
Subhash Nagar Vs State of Uttarakhand and Another
Uttarakhand High Court · (2013) 1 NCC 287
Penal Code, 1860 (IPC) — Section 406, 420, 506
High Courts07 Sept 2012
Km. Rimjhim (minor) Vs Haji Julfikar
Uttarakhand High Court · (2012) 3 UC 1928
High Courts07 Sept 2012
Mazhar Alam Vs Sirajuddin and Others Nizamuddin Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 DMC 433 : (2012) 3 UC 1932
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A, 506
High Courts07 Sept 2012
Uttarakhand Shramjivi Patrakar Union Vs Labour Commissioner/Registrar Trade Union and Others
Uttarakhand High Court · (2013) 136 FLR 397 : (2013) 2 LLJ 229 : (2013) 2 LLN 270
Trade Unions Act, 1926 — Section 10, 11, 5, 6, 7
High Courts07 Sept 2012Dismissed
State of Uttar Pradesh (Now State of Uttarakhand) Vs Harbinder and Others
Uttarakhand High Court · (2013) 1 NCC 195 : (2012) 3 UC 1968
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 22, 50, 55, 57Uttar Pradesh Reorganisation Act, 2000 — Section 35