High Courts08 Nov 2012
Sudheer Kumar Gupta Vs State of Uttarakhand and others
Uttarakhand High Court · (2012) 11 UK CK 0011
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 721 of 1,059
High Courts08 Nov 2012Allowed
Devendra Singh Rawat and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) LabIC 223
High Courts08 Nov 2012Dismissed
Babu Ram Saini Vs State of Uttaranchal and another
Uttarakhand High Court · (2013) CriLJ 1896
Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 402Hindu Marriage Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 420, 494, 495
High Courts07 Nov 2012
M/s THDC India Ltd. Vs M/s Purnanand Vyas, 271, Dehradun Road, Rishikesh, Distt. Dehradun
Uttarakhand High Court · (2012) 11 UK CK 0013
Arbitration and Conciliation Act, 1996 — Section 34, 37(1)
High Courts07 Nov 2012Allowed
Gajendra Singh Rautela and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) LabIC 228
High Courts06 Nov 2012Dismissed
Suresh Rathore Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) LabIC 293
Uttaranchal Commission for the Scheduled Castes and Scheduled Tribes Act, 2003 — Section 5
High Courts05 Nov 2012Dismissed
Smt. Archana Garg Vs Vineet Kumar Jain
Uttarakhand High Court · AIR 2013 Utt 18 : (2013) 2 DMC 206
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 16Constitution of India, 1950 — Article 14, 227Family Courts Act, 1984 — Section 10
High Courts31 Oct 2012
Mehboob Vs State of Uttarakhand
Uttarakhand High Court · (2012) 10 UK CK 0005
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts15 Oct 2012Allowed
Vinod Trishal Vs CBI and Another
Uttarakhand High Court · (2013) 1 NCC 290
Penal Code, 1860 (IPC) — Section 109, 120B, 419, 420, 467
High Courts12 Oct 2012Allowed
F.R.I. (Salary Earners), Co-operative Society Ltd. Vs Presiding Officer Labour Court and Another
Uttarakhand High Court · (2013) 1 ALJ 214
Civil Procedure Code, 1908 (CPC) — Section 11Industrial Disputes Act, 1947 — Section 10, 10(1), 33(C)(2)Uttar Pradesh Co-operative Societies Act, 1965 — Section 70
High Courts08 Oct 2012Allowed
Parmesh Singh Negi Vs Ganga Singh Matiyali
Uttarakhand High Court · (2012) 10 UK CK 0003
Negotiable Instruments Act, 1881 (NI) — Section 138, 138(b)
High Courts04 Oct 2012
Suraj Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2013) LabIC 534
High Courts03 Oct 2012Dismissed
Chandra Mohan Dabriyal and Others Vs Zila Bhesuchj Evam Sehkari Sangh Ltd. and Others
Uttarakhand High Court · (2013) 137 FLR 133 : (2013) 1 LLJ 699
High Courts03 Oct 2012Dismissed
M-I Overseas Ltd. Vs Director of Income Tax, International Taxation-II
Uttarakhand High Court · (2013) 212 TAXMAN 190
Income Tax Act, 1961 — Section 143(2), 263, 44BB, 9(1)(i), 9(1)(i)
High Courts01 Oct 2012Dismissed
Ajay Kaushik Vs 4th Additional District Judge and Another
Uttarakhand High Court · AIR 2013 Utt 5 : (2013) 1 ALJ 436
Provincial Small Cause Courts Act, 1887 — Section 17, 17(1), 25
High Courts28 Sept 2012
Rahees Ahmed Vs State of Uttarakhand and four Others
Uttarakhand High Court · (2012) 09 UK CK 0043
Stamp Act, 1899 — Section 47, 56
High Courts28 Sept 2012
Bachan Singh Vs Punjab National Bank and Others
Uttarakhand High Court · (2012) 09 UK CK 0041
Uttar Pradesh Public Moneys (Recovery of Dues) Act, 1972 — Section 4(2)(b)
High Courts28 Sept 2012
Ram Kishan Vs State of Uttarakhand and Others
Uttarakhand High Court · (2012) 09 UK CK 0040
High Courts27 Sept 2012Allowed
Hakim Rai Vs Consolidation Officer, Kashipur (Camp Kichha) and Others
Uttarakhand High Court · (2012) 09 UK CK 0042
Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts27 Sept 2012
Dr. Divya Singh Vs State of Uttarakhand and others
Uttarakhand High Court · (2012) 09 UK CK 0037