High Courts06 Sept 2012
Rajesh Vs State of Uttarakhand
Uttarakhand High Court · (2013) 1 DMC 501 : (2012) 3 UC 1975
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 307, 323, 498A, 504
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 724 of 1,059
High Courts06 Sept 2012
Lalji Singh Yadav Vs Public Service Commission and Another
Uttarakhand High Court · (2012) 3 UC 1937
High Courts06 Sept 2012Allowed
Jaipal Singh and another Vs Dharam Singh
Uttarakhand High Court · (2012) 3 UC 1715
Criminal Procedure Code, 1973 (CrPC) — Section 200
High Courts06 Sept 2012
Gopal Singh and Others Vs State of U.P. (Now Uttarakhand)
Uttarakhand High Court · (2013) 1 NCC 246 : (2012) 3 UC 1971
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 374Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 324Uttar Pradesh Reorganisation Act, 2000 — Section 35
High Courts06 Sept 2012
Shiv Dayal Vs State of Uttarakhand
Uttarakhand High Court · (2012) 3 UC 1934
Criminal Procedure Code, 1973 (CrPC) — Section 293, 313Penal Code, 1860 (IPC) — Section 201, 302, 376
High Courts05 Sept 2012
State of Uttaranchal (now State of Uttarakhand) Vs Veer Singh
Uttarakhand High Court · (2012) 3 UC 1981
Penal Code, 1860 (IPC) — Section 323, 452
High Courts05 Sept 2012Dismissed
M/s Balaji Action Buildwell and Another Vs State of Uttarakhand and Others
Uttarakhand High Court · (2012) 09 UK CK 0056
High Courts05 Sept 2012
Prem Ram Vs State of Uttaranchal
Uttarakhand High Court · (2012) 3 UC 1947
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts05 Sept 2012Allowed
Sammyedin and Others Vs State of Uttarakhand
Uttarakhand High Court · (2012) 3 UC 1938
Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts05 Sept 2012
Virendra Kumar and another Vs State of Uttaranchal
Uttarakhand High Court · (2012) 09 UK CK 0044
High Courts05 Sept 2012
Kashmir Singh and Others Vs State of Uttarakhand and Another
Uttarakhand High Court · (2012) 09 UK CK 0027
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts05 Sept 2012
U.P. State Road Transport Corporation Vs State of U.P. (now Uttarakhand) and Others
Uttarakhand High Court · (2012) 3 UC 1946
High Courts05 Sept 2012
Rajesh Kumar Vs Union of India and Others
Uttarakhand High Court · (2012) 3 UC 1950
Administrative Tribunals Act, 1985 — Section 14(2), 14(3)(a), 29(2), 3(q)
High Courts05 Sept 2012
Hadis Vs State of U.P. (now Uttarakhand)
Uttarakhand High Court · (2012) 3 UC 1977
Criminal Procedure Code, 1973 (CrPC) — Section 207, 374Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts05 Sept 2012Dismissed
State of Uttaranchal (Now State of Uttarakhand) Vs Vijay Pal Singh
Uttarakhand High Court · (2013) 1 NCC 213
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 302, 364, 394, 409
High Courts04 Sept 2012Dismissed
State of U.P. (Now State of Uttarakhand) Vs Ajit Panwar
Uttarakhand High Court · (2013) 1 DMC 525 : (2013) 1 NCC 229 : (2012) 3 UC 1953
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A, 506
High Courts03 Sept 2012
Sahadev Kalauni Vs State of Uttarakhand and Others
Uttarakhand High Court · (2012) 3 UC 1962
High Courts03 Sept 2012
Prem Singh and Others Vs State of Uttarakhand
Uttarakhand High Court · (2012) 3 UC 1957
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 120B, 201, 302, 309, 34
High Courts03 Sept 2012
Vikram Singh Sajwan Vs State of Uttarakhand and Others
Uttarakhand High Court · (2012) 09 UK CK 0030
High Courts03 Sept 2012
Tej Singh Vs State of Uttaranchal and Others
Uttarakhand High Court · (2012) 3 UC 1960
Criminal Procedure Code, 1973 (CrPC) — Section 386(a)