High Courts05 Nov 2014Dismissed
Vibhuti Shankar and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 2 UC 1430
Criminal Procedure Code, 1973 (CrPC) - Section 204 482Penal Code, 1860 (IPC) - Section 323 452 498-A 504 506
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 676 of 1,059
High Courts03 Nov 2014Allowed
Surendra Kumar Srivastava Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) LabIC 1130
High Courts03 Nov 2014
Ramesh Dutt Mishra and Others Vs Subhash Thapa and Others
Uttarakhand High Court · (2014) 11 UK CK 0017
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2, Order 8 Rule 6A, 103, 151, 92
High Courts30 Oct 2014Disposed off
Harendra Singh Mehra Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 NCC 523
Constitution of India, 1950 - Article 226 — Forest Act, 1927 - Section 26, 41, 42, 52
High Courts30 Oct 2014Allowed
Prem Ram Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) LabIC 822
High Courts30 Oct 2014
Rajesh Kumar Shah Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) CriLJ 645 : (2015) 1 NCC 590 : (2015) 2 UC 1596
Arms Act, 1959 — Section 17, 17(3)(b)Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 188, 307, 354, 504
High Courts28 Oct 2014
Devi Sharma and Others Vs State of Uttarakhand
Uttarakhand High Court · (2015) CriLJ 525 : (2015) 1 NCC 363 : (2015) 3 RCR(Criminal) 97
Criminal Procedure Code, 1973 (CrPC) — Section 357(3), 386, 387Penal Code, 1860 (IPC) — Section 323, 324, 379, 380, 381Probation of Offenders Act, 1958 — Section 11, 3, 4, 5, 6
High Courts27 Oct 2014
Kundan Singh Saun and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 2 UC 1391
High Courts17 Oct 2014
Uttarakhand Waqf Board Vs Haji Rao Sharafat Ali
Uttarakhand High Court · (2014) 10 UK CK 0012
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Waqf Act, 1995 — Section 20
High Courts16 Oct 2014
Harish Chandra Singh Aithani Vs Govind Singh Danu
Uttarakhand High Court · (2014) 10 UK CK 0013
High Courts13 Oct 2014
State of Uttarakhand and Others Vs Neetu Singh
Uttarakhand High Court · (2014) 10 UK CK 0007
High Courts10 Oct 2014Allowed
Pramod Thukral and Others Vs Mohammad Hanif
Uttarakhand High Court · (2015) 2 UC 1432
Criminal Procedure Code, 1973 (CrPC) - Section 156 192 200 202Penal Code, 1860 (IPC) - Section 406 504 506
High Courts09 Oct 2014
Ganesh Ram Vs Chief General Manager and Others
Uttarakhand High Court · (2014) 10 UK CK 0004
High Courts09 Oct 2014
Bajaj Auto Ltd. Vs Union of India
Uttarakhand High Court · (2015) 317 ELT 12 : (2015) 50 GST 180
Central Excise Laws (Amendment and Validation) Act, 1982 — Section 2(3), 2(i)(b)Central Excises and Salt Act, 1944 — Section 5AConstitution of India, 1950 — Article 226
High Courts07 Oct 2014
Jagdish Singh Dhakariyal Vs Additional Director General of Police and Others
Uttarakhand High Court · (2014) 10 UK CK 0008
High Courts07 Oct 2014
Mahendra Singh Adhikari Vs State of Uttarakhand and Others
Uttarakhand High Court · (2014) 10 UK CK 0006
High Courts29 Sept 2014
Narendra Prasad Agarwal Vs Mussoorie Dehradun Development Authority
Uttarakhand High Court · (2014) 09 UK CK 0037
High Courts26 Sept 2014Dismissed
Nathu Mal Ram Niwas and Others Vs R.B. Narayan Singh Sugar Mills Ltd. and Others
Uttarakhand High Court · (2015) 2 UC 1447
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 5Evidence Act, 1872 - Section 59 60 63 64 65
High Courts25 Sept 2014
Ajay Singh Rawat Vs Union of India
Uttarakhand High Court · (2014) 09 UK CK 0036
Prevention of Cruelty to Animals Act, 1960 — Section 11
High Courts25 Sept 2014
Santosh Kumar Joshi Vs State of Uttarakhand
Uttarakhand High Court · (2014) 09 UK CK 0035