Civil Procedure Code, 1908 (CPC) - Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 97, Order 21 Rule 98Constitution of India, 1950 - Article 226 227Transfer of Property Act, 1882 - Section 106

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High Courts04 Dec 2014Disposed off

Mehbood Hasan Ansari Vs State of Uttarakhand and Others

Uttarakhand High Court · (2015) 2 UC 1347

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High Courts02 Dec 2014

Uttarakhand Transport Corporation and Others Vs Manwar Singh and Others

Uttarakhand High Court · (2014) 12 UK CK 0031

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High Courts02 Dec 2014

Vijay Bhatt Vs Garhwal Mandal Vikas Nigam Ltd. and Others

Uttarakhand High Court · (2014) 12 UK CK 0014

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High Courts01 Dec 2014

Manjit Kaur Vs Dhan Prakash

Uttarakhand High Court · AIR 2015 UC 29

Registration Act, 1908 - Section 17, 17(1)(d), 49 — Transfer of Property Act, 1882 - Section 107

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High Courts28 Nov 2014

Arvind Paul Vs State of Uttarakhand and Others

Uttarakhand High Court · (2015) 88 ALLCC 729

Penal Code, 1860 (IPC) — Section 120-B, 406, 420, 467, 468

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High Courts27 Nov 2014

Sanjay Narang Vs Union of India and Others

Uttarakhand High Court · (2015) 108 ALR 423

Cantonments Act, 2006 — Section 238Works of the Defence Act, 1903 — Section 3, 7

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High Courts27 Nov 2014Disposed off

Nand Kishor Vs State of Uttarakhand and Others

Uttarakhand High Court · (2015) 2 NCC 42

Criminal Procedure Code, 1973 (CrPC) - Section 320 482Penal Code, 1860 (IPC) - Section 420 468 471

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High Courts26 Nov 2014Disposed off

Amit Saini Vs Sushil Kumar and Others

Uttarakhand High Court · (2015) 2 UC 1357

Constitution of India, 1950 - Article 226 227Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 166

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High Courts26 Nov 2014Dismissed

State of Uttarakhand and Others Vs Sanjay Maheshwari and Others

Uttarakhand High Court · (2015) 2 UC 1358

Constitution of India, 1950 - Article 226 227

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High Courts26 Nov 2014Dismissed

Nauman Ahmad and Others Vs Harun and Others

Uttarakhand High Court · (2015) 2 UC 1367

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10

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High Courts25 Nov 2014Disposed off

Hema Mehra Vs Chief Executive Officer and Others

Uttarakhand High Court · (2015) 2 UC 1366

Cantonments Act, 2006 - Section 248

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High Courts21 Nov 2014

Leela Devi and Others Vs State of Uttarakhand and Others

Uttarakhand High Court · (2015) 88 ALLCC 728

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 457, 504, 506

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High Courts20 Nov 2014

Rankit Kumar Mangwana Vs State of U.P. and Others

Uttarakhand High Court · (2015) 88 ALLCC 726

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 363, 366, 376Protection of Children from Sexual Offences Act, 2012 — Section 3, 4

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High Courts19 Nov 2014

Bhagwan Singh Rawat and Others Vs Sarojini Thapliyal

Uttarakhand High Court · (2015) 108 ALR 426 : (2015) 2 UC 1402

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 14, Order 6 Rule 15, Order 8 Rule 5Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21 (1), 21(1), 21(1)(a), 22

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