High Courts07 Jan 2015Disposed off
Hira Singh Bargali Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 UC 645
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 672 of 1,059
High Courts07 Jan 2015
Hariya and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 90 ALLCC 94 : (2015) 2 NCC 122 : (2015) 1 NCC 30 : (2015) 1 UC 420
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 147, 148, 149, 380, 427Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(X)
High Courts07 Jan 2015
Ram Chandra and Others Vs Lal Singh
Uttarakhand High Court · (2015) 90 ALLCC 75 : (2015) 2 NCC 139 : (2015) 1 NCC 23 : (2015) 1 UC 417
Criminal Procedure Code, 1973 (CrPC) - Section 190(1)(a), 482Penal Code, 1860 (IPC) - Section 147, 304, 323, 324, 34
High Courts07 Jan 2015Disposed off
Head Constable 41 A.P. Puran Singh Vs State of Uttarakhand
Uttarakhand High Court · (2015) 01 UK CK 0003
Penal Code, 1860 (IPC) - Section 223Probation of Offenders Act, 1958 - Section 12, 3, 4
High Courts06 Jan 2015Dismissed
Anil Chaudhary and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 3 UC 1759
High Courts06 Jan 2015Disposed off
Gorkha Sudhar Samiti Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 01 UK CK 0039
High Courts06 Jan 2015Dismissed
Roshni Devi Vs Director, Rehabilitation and Others
Uttarakhand High Court · (2015) 01 UK CK 0035
Land Acquisition Act, 1894 - Section 4
High Courts06 Jan 2015Disposed off
Parihar Minerals Private Limited Vs Registrar of Companies Uttarakhand
Uttarakhand High Court · (2015) 1 UC 409
Companies Act, 1956 - Section 560, 560(6)
High Courts06 Jan 2015Allowed
Niyaz Ahmad Vs Tehsildar, Kashipur
Uttarakhand High Court · (2015) 127 RD 44 : (2015) 3 UC 1874
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 37, 51, 58Constitution of India, 1950 - Article 21Uttar Pradesh Agricultural Credit Act, 1973 - Section 10-B, 11, 11A, 11-A, 12
High Courts05 Jan 2015Allowed
Jyoti Prasad Bhatt Vs District Judge, Tehri Garhwal and Others
Uttarakhand High Court · (2015) 3 UC 1775
Constitution of India, 1950 - Article 345
High Courts05 Jan 2015Allowed
Deepak Singhal and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 90 ALLCC 84 : (2015) 1 UC 396
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 394, 504, 506
High Courts24 Dec 2014
Tahir and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2014) 12 UK CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 354, 452, 504, 506
High Courts24 Dec 2014Disposed off
Ramesh Yadav Vs State of Uttarakhand and Others
Uttarakhand High Court · (2014) 12 UK CK 0026
High Courts24 Dec 2014
Ramesh Kumar Malik and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 1 NCC 56
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 323, 342, 365, 504, 506
High Courts24 Dec 2014
Gulab Singh and Others Vs State of Uttarakhand
Uttarakhand High Court · (2015) 1 NCC 79
Criminal Procedure Code, 1973 (CrPC) — Section 164, 207, 313, 354Penal Code, 1860 (IPC) — Section 363, 366-A, 376
High Courts24 Dec 2014
Pritam Singh and Others Vs State of Uttarakhand
Uttarakhand High Court · (2015) 1 NCC 68
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Penal Code, 1860 (IPC) — Section 323, 34, 376
High Courts24 Dec 2014
Babu Hasan Vs State of Uttarakhand
Uttarakhand High Court · (2015) 1 NCC 12
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 164, 313, 374(2)Penal Code, 1860 (IPC) — Section 363, 366, 366-A, 376
High Courts22 Dec 2014
Masroor Ahmed Khan Vs State of Uttarakhand and Others
Uttarakhand High Court · (2014) 12 UK CK 0030
Constitution of India, 1950 — Article 14, 226Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972 — Section 7
High Courts22 Dec 2014
Art Collection and Others Vs Nagar Palika Parishad and Others
Uttarakhand High Court · (2015) 3 UC 1854
High Courts18 Dec 2014
Century Textiles and Industries Ltd. and Others Vs Union of India and Others
Uttarakhand High Court · (2014) 12 UK CK 0011
Constitution of India, 1950 — Article 14