High Courts15 Sept 2014
Subhash Chandra and Others Vs Vice Chancellor, G.B. Pant University of Agriculture & Technology and Others
Uttarakhand High Court · (2014) 09 UK CK 0011
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 678 of 1,059
High Courts15 Sept 2014Allowed
Nimmi Parveen Vs Shahbaz Ahmad
Uttarakhand High Court · (2015) 2 UC 1171
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, Order 41 Rule 27Constitution of India, 1950 - Article 227
High Courts12 Sept 2014Allowed
Mohd. Usman Vs State of Uttarakhand
Uttarakhand High Court · (2014) 09 UK CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498A, 504, 506
High Courts12 Sept 2014Allowed
Srikant Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 2 UC 1278
Registration Act, 1908 - Section 23 29 52
High Courts11 Sept 2014Allowed
Ashwani Kumar Vs State of Uttarakhand
Uttarakhand High Court · (2014) 09 UK CK 0045
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 420, 466, 467, 468
High Courts11 Sept 2014
Swatantra Kumar Tomar Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) LabIC 31
Uttar Pradesh Electricity Reforms Act, 1999 — Section 13, 23
High Courts10 Sept 2014Allowed
Amit Verma Vs State of Uttarakhand
Uttarakhand High Court · (2014) 87 ALLCC 815
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 320Dowry Prohibition Act, 1961 — Section 3, 4
High Courts10 Sept 2014
Lomesh Kumar Vs State of Uttarkhand
Uttarakhand High Court · (2014) 87 ALLCC 817
Criminal Procedure Code, 1973 (CrPC) — Section 173, 41Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts10 Sept 2014Dismissed
Committee of Management, Janta Inter College Vs Deputy Registrar, Firms, Societies and Chits and Others
Uttarakhand High Court · AIR 2015 UC 91 : (2015) 2 UC 1287
High Courts09 Sept 2014
Kanhaiya Lal Polytechnic Vs Presiding Officer
Uttarakhand High Court · (2015) 144 FLR 217 : (2014) 4 LLJ 253
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6E
High Courts09 Sept 2014Disposed off
Vinod Goyal Vs S.C. Sabbarwal and Others
Uttarakhand High Court · (2015) 2 UC 1183
Uttar Pradesh Land Revenue Act, 1901 - Section 28 41
High Courts09 Sept 2014Disposed off
Suresh Chandra and Others Vs Khashti Devi and Others
Uttarakhand High Court · (2015) 2 UC 1229
Constitution of India, 1950 - Article 227Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 176 229-B
High Courts06 Sept 2014Allowed
Arun Kumar Mishra Vs State of Uttarakhand
Uttarakhand High Court · (2014) 87 ALLCC 813
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 307, 323, 504, 506
High Courts05 Sept 2014
Commissioner, Customs & Central Excise Vs R.S. Travels
Uttarakhand High Court · (2015) 49 GST 38 : (2015) 31 GSTR 80 : (2015) 38 STR 3 : (2015) 80 VST 171
Constitution of India, 1950 — Article 265
High Courts05 Sept 2014
Dharmpal Satyapal Ltd. Vs State of Uttarakhand
Uttarakhand High Court · (2015) 321 ELT 227
Uttar Pradesh Trade Tax Act, 1948 - Section 11(2)
High Courts04 Sept 2014
Sandeep Singh Negi Vs Ramesh Rawat
Uttarakhand High Court · (2014) 2 NCC 498
Criminal Procedure Code, 1973 (CrPC) — Section 357Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts04 Sept 2014
Trilok Nath Vs State of Uttarakhand
Uttarakhand High Court · (2014) 2 NCC 295 : (2015) 2 UC 1375
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 364
High Courts04 Sept 2014
Krishna Kant Pandey Vs State of Uttarakhand
Uttarakhand High Court · (2014) LabIC 4417
Constitution of India, 1950 — Article 226
High Courts04 Sept 2014
Nitin Gupta Vs State of Uttarakhand
Uttarakhand High Court · (2014) 2 NCC 487
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 406, 506
High Courts04 Sept 2014Allowed
Manju Rawat Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 2 UC 1163