COURT ARCHIVE

Uttarakhand High Court judgments

21,173 judgments · page 661 of 1,059

High Courts13 May 2015Allowed

G.B. Pant University Vs Appellate Authority and Others

Uttarakhand High Court · (2015) 146 FLR 1095 : (2015) LLR 1018

Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 5Payment of Gratuity Act, 1972 - Section 7, 7(7)

High Courts12 May 2015

Ram Mohan Agrawal Vs Hindustan Petroleum Corporation Ltd. and Others

Uttarakhand High Court · (2015) 05 UK CK 0012

Arbitration and Conciliation Act, 1996 - Section 11 (6)

High Courts11 May 2015Allowed

Bazpur Co-Operative Sugar Mills Ltd. Vs Chhatra Pal

Uttarakhand High Court · (2015) 147 FLR 165

Constitution of India, 1950 - Article 227

High Courts11 May 2015Dismissed

Union Bank of India and Others Vs Vikash Kumar and Others

Uttarakhand High Court · (2015) LabIC 2734

Constitution of India, 1950 - Article 12, 14, 16, 16(1), 16(4)

High Courts08 May 2015Allowed

Amit Chabra Vs State of Uttarakhand and Others

Uttarakhand High Court · (2015) CriLJ 3846 : (2015) 3 DMC 640

Criminal Procedure Code, 1973 (CrPC) - Section 320Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 313, 498A, 504

High Courts08 May 2015Allowed

Bhupal Singh and Others Vs State of Uttarakhand and Others

Uttarakhand High Court · (2015) 05 UK CK 0014

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 320Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 504

High Courts07 May 2015

Ajay Singh Rawat Vs Union of India and Others

Uttarakhand High Court · (2015) 05 UK CK 0013

High Courts06 May 2015Dismissed

Jangi Vs State of Uttarakhand

Uttarakhand High Court · (2015) CriLJ 4087

Arms Act, 1959 - Section 25, 4Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 6

High Courts05 May 2015

Steel Fabs Vs State of Uttarakhand

Uttarakhand High Court · AIR 2015 Utt 119 : (2015) 5 ARBLR 586 : (2015) 3 UC 2326

Arbitration and Conciliation Act, 1996 - Section 11, 11(6), 2(g), 85(2)

High Courts05 May 2015Allowed

Nagar Nigam, Dehradun Vs Chief Information Commissioner and Others

Uttarakhand High Court · AIR 2015 Utt 118

Right to Information Act, 2005 - Section 19(8)(b, 20(2)

High Courts30 Apr 2015

Ajay Singh Rawat Vs Union of India and Others

Uttarakhand High Court · (2015) 111 ALR 292

High Courts29 Apr 2015Dismissed

Hardeep Singh Vs State of U.P. and Others

Uttarakhand High Court · (2015) 3 UC 2204

Constitution of India, 1950 - Article 14, 226Contract Act, 1872 - Section 10, 23

High Courts28 Apr 2015Allowed

Taheseen Vs State of Uttarakhand and Others

Uttarakhand High Court · (2015) 3 UC 2225

High Courts28 Apr 2015Allowed

Om Prakash and Others Vs Deputy Director Consolidation and Others

Uttarakhand High Court · (2015) 3 UC 2199

Constitution of India, 1950 - Article 227Limitation Act, 1963 - Section 27Uttar Pradesh Consolidation of Holdings Act, 1953 - Section 4, 9

High Courts28 Apr 2015Partly Allowed

Bijendra and Others Vs State of Uttarakhand and Others

Uttarakhand High Court · (2015) 04 UK CK 0007

Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3 (1) (X), 3(1)(x)

High Courts27 Apr 2015

Ghasitu and Others Vs Commissioner Garhwal Mandal and Others

Uttarakhand High Court · (2015) 3 UC 2207

Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Limitation Act, 1963 - Section 5

High Courts23 Apr 2015

Inam Ali Vs Col. Sandeep Vasudeva and Others

Uttarakhand High Court · (2015) 111 ALR 776 : (2015) 129 RD 103

High Courts21 Apr 2015Dismissed

Tawwar Vs State of Uttarakhand and Others

Uttarakhand High Court · AIR 2015 Utt 98

High Courts21 Apr 2015

Sant Steel and Alloys Pvt. Ltd. Vs Commissioner of Central Excise

Uttarakhand High Court · (2015) 321 ELT 40

Central Excises and Salt Act, 1944 - Section 3A

High Courts20 Apr 2015Allowed

United India Insurance Company Limited Vs Irshad Ali and Others

Uttarakhand High Court · (2015) 4 ACC 685 : (2015) 111 ALR 289

Motor Vehicles Act, 1988 - Section 14(2), 173, 3