High Courts28 May 2015Dismissed
Madan Pal Vs Additional Commissioner (Administration) Saharanpur and Others
Uttarakhand High Court · (2015) 2 UC 1136
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 659 of 1,059
High Courts27 May 2015Allowed
Surendra and Others Vs State of Uttarakhand
Uttarakhand High Court · (2015) 2 NCC 499
Criminal Procedure Code, 1973 (CrPC) - Section 149, 313, 320Penal Code, 1860 (IPC) - Section 147, 148, 307, 323, 324
High Courts27 May 2015Allowed
Gajender and Others Vs State of Uttarakhand
Uttarakhand High Court · (2015) 2 NCC 483
Criminal Procedure Code, 1973 (CrPC) - Section 313, 320Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 323
High Courts27 May 2015
Basant Ballabh Joshi Vs Rajesh Chandra Balutia
Uttarakhand High Court · (2015) 05 UK CK 0008
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Transfer of Property Act, 1882 - Section 106
High Courts26 May 2015Allowed
State Consumer Disputes Redressal Commission Vs Uttarakhand State Information Commission and Others
Uttarakhand High Court · AIR 2015 Utt 106
Constitution of India, 1950 - Article 343, 345, 346, 347, 348Right to Information Act, 2005 - Section 2(f), 2(g), 2(h), 2(i), 2(j)
High Courts26 May 2015Disposed Off
M.D. Gupta Vs Wild Life Institute of India and Others
Uttarakhand High Court · (2015) 05 UK CK 0038
High Courts26 May 2015Dismissed
Satyaveer Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 05 UK CK 0037
High Courts26 May 2015Allowed
Madan Lal Vs State of Uttaranchal
Uttarakhand High Court · (2015) 2 NCC 478
Criminal Procedure Code, 1973 (CrPC) - Section 100, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 18, 41, 42, 43
High Courts26 May 2015Allowed
Brahmapal Singh Vs Guranveet Singh and Others
Uttarakhand High Court · (2015) 2 NCC 466
Penal Code, 1860 (IPC) - Section 420, 504, 506
High Courts26 May 2015Dismissed
Brij Mohan Vs Union of India and Others
Uttarakhand High Court · (2015) LabIC 2997
High Courts26 May 2015
Uttarakhand Power Corporation Ltd. Vs Jai Prakash Industries Ltd. and Others
Uttarakhand High Court · (2015) 05 UK CK 0010
High Courts25 May 2015Dismissed
Gulfam Ahmad Vs Aaqil and Others
Uttarakhand High Court · (2015) 3 UC 2194
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 1Constitution of India, 1950 - Article 225Representation of the People Act, 1951 - Section 87(1)
High Courts25 May 2015Dismissed
Ratan Kaur Vs Ranjeet Kumar Banerjee and Others
Uttarakhand High Court · (2015) 3 UC 2331
High Courts25 May 2015Dismissed
Thakur Singh and Others Vs Bhimsen and Others
Uttarakhand High Court · (2015) 05 UK CK 0042
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 90, Order 42 Rule XLII, Order 43 Rule 1, Order 43 Rule 43, 104
High Courts22 May 2015
Jagdish Chandra Punetha and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 05 UK CK 0047
High Courts22 May 2015Disposed off
Balwant Singh Vs State of Uttaranchal
Uttarakhand High Court · (2015) 2 NCC 544
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, 34
High Courts22 May 2015Dismissed
Dhannu Giri and Others Vs State of Uttarakhand
Uttarakhand High Court · (2015) 2 NCC 636
Criminal Procedure Code, 1973 (CrPC) - Section 164, 293, 294, 294(3), 319Penal Code, 1860 (IPC) - Section 302, 34, 452, 504
High Courts22 May 2015
Ajay Singh Rawat Vs Union of India and Others
Uttarakhand High Court · (2015) 05 UK CK 0016
Constitution of India, 1950 - Article 12, 21
High Courts21 May 2015
Commissioner of Income Tax, Dehradun Vs Oil & Natural Gas Corporation Ltd.
Uttarakhand High Court · (2015) 235 TAXMAN 65
Civil Procedure Code, 1908 (CPC) - Section 11Income Tax Act, 1961 - Section 37, 92, 92(F)(ii), 92A, 92BOilfields (Regulation and Development) Act, 1948 - Section 6A, 6A(4)
High Courts21 May 2015Partly Allowed
Mujjammil and Others Vs State of Uttarakhand
Uttarakhand High Court · (2015) 05 UK CK 0006
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307