High Courts22 Jun 2015Allowed
Pooran Singh Aswal Vs Surajbhan
Uttarakhand High Court · AIR 2015 Utt 126
Civil Procedure Code, 1908 (CPC) - Order 14 Rule 2
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 658 of 1,059
High Courts22 Jun 2015
Commissioner of Income Tax, Dehradun Vs Tehri Steel Ltd.
Uttarakhand High Court · (2015) 06 UK CK 0005
Income Tax Act, 1961 - Section 260A, 37
High Courts22 Jun 2015Disposed off
Kulvinder Kaur and Others Vs State of Uttaranchal
Uttarakhand High Court · (2015) 06 UK CK 0002
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 307, 34, 506
High Courts18 Jun 2015
Rakesh Kumar Arora Vs Kanchan Arora
Uttarakhand High Court · (2015) 2 NCC 464
Hindu Marriage Act, 1955 - Section 13
High Courts17 Jun 2015Dismissed
Mehchuva Ram Dugtal and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 3 NCC 25
Criminal Procedure Code, 1973 (CrPC) - Section 319, 482Penal Code, 1860 (IPC) - Section 109, 120B, 147, 148, 149
High Courts17 Jun 2015
Girish Chandra Joshi Vs State of Uttarakhand
Uttarakhand High Court · (2015) 2 NCC 824
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 302, 304
High Courts17 Jun 2015Partly Allowed
National Insurance Company Ltd. Vs Surabhi Sharma and Others
Uttarakhand High Court · (2015) 06 UK CK 0018
High Courts15 Jun 2015Disposed Off
Power Grid Corporation of India Vs Deepak Mohan Bhatt and Others
Uttarakhand High Court · (2015) 06 UK CK 0014
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13, 151Electricity (Supply) Act, 1948 - Section 42Electricity Act, 1910 - Section 51
High Courts04 Jun 2015Dismissed
Union of India and Others Vs Mohinder Singh
Uttarakhand High Court · (2015) 06 UK CK 0011
High Courts04 Jun 2015Allowed
Anees and Others Vs State of Uttaranchal
Uttarakhand High Court · (2015) 2 NCC 611
Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 216, 307
High Courts03 Jun 2015
Jageer Singh and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 2 NCC 681
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Dowry Prohibition Act, 1961 - Section 3, 4Hindu Marriage Act, 1955 - Section 13B
High Courts02 Jun 2015
Sunil Kumar Vs Shubham and Others
Uttarakhand High Court · (2015) 06 UK CK 0025
Court Fees Act, 1870 - Section 7(vi-A)
High Courts02 Jun 2015
Guru Dutt Vs Kavita and Others
Uttarakhand High Court · (2015) 2 NCC 738
Criminal Procedure Code, 1973 (CrPC) - Section 125
High Courts02 Jun 2015
Commissioner, Commercial Tax Vs Ballarpur Industries Ltd.
Uttarakhand High Court · (2015) 86 VST 96
Uttar Pradesh Trade Tax Act, 1948 - Section 14, 15-A, 3-AB, 3-B, 4-B(2)
High Courts29 May 2015Disposed Off
Dinesh Pratap Singh and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 2 NCC 804
Constitution of India, 1950 - Article 19(1)(a)Criminal Procedure Code, 1973 (CrPC) - Section 258, 482Information Technology Act, 2000 - Section 66A
High Courts29 May 2015
Kanhaiya Lal Dikshit Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 2 NCC 716
Criminal Procedure Code, 1973 (CrPC) - Section 482Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 498A
High Courts29 May 2015Dismissed
Prabha Rani Sisodia Vs Rajeev Bansal and Others
Uttarakhand High Court · (2015) 05 UK CK 0044
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 11, Order 41 Rule 31
High Courts29 May 2015Disposed off
Omprakash Shastri and Others Vs Panche Ram
Uttarakhand High Court · (2015) 2 NCC 598
Criminal Procedure Code, 1973 (CrPC) - Section 200, 202, 482Penal Code, 1860 (IPC) - Section 323, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x), 3(x)
High Courts28 May 2015Dismissed
Satish Kumar Saini Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 3 UC 2329
High Courts28 May 2015Disposed off
Rakesh Singh and Others Vs State of Uttaranchal
Uttarakhand High Court · (2015) 2 NCC 515
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 147, 149, 307, 324, 504Probation of Offenders Act, 1958 - Section 4