High Courts18 Apr 2015
R.K. Agarwal Vs Commissioner of C. Ex., Meerut-II
Uttarakhand High Court · (2015) 325 ELT 538
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 662 of 1,059
High Courts16 Apr 2015Allowed
Reshama Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 5 FLT 593
Constitution of India, 1950 - Article 226Forest Act, 1927 - Section 26, 41, 42, 52
High Courts16 Apr 2015Dismissed
Sanjay Kumar Vs Bharat Heavy Electricals Ltd. and Others
Uttarakhand High Court · (2015) LabIC 3389
Penal Code, 1860 (IPC) - Section 416
High Courts16 Apr 2015Disposed Off
Reshama Vs State of Uttarakhand
Uttarakhand High Court · (2015) 5 FLT 593
High Courts15 Apr 2015Dismissed
Bharti Bhandari Vs Uttarakhand School Education Board
Uttarakhand High Court · (2015) 3 UC 1937
Constitution of India, 1950 - Article 226
High Courts10 Apr 2015Dismissed
Uttarakhand Power Corporation Ltd. Vs Doiwala Sugar Company Ltd.
Uttarakhand High Court · (2015) 3 UC 2210
Constitution of India, 1950 - Article 226Electricity Act, 2003 - Section 126, 126(5), 181, 42, 50
High Courts09 Apr 2015Allowed
Sudhir Kumar Saxena Vs State of Uttarakhand
Uttarakhand High Court · (2015) CriLJ 3052 : (2015) 3 UC 2181
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302
High Courts08 Apr 2015Allowed
Virendra Kumar Tewari and Others Vs State of U.P. and Others
Uttarakhand High Court · (2015) LabIC 3779
High Courts08 Apr 2015Dismissed
Devraj Manocha Vs Manoj Kumar Gupta
Uttarakhand High Court · (2015) 111 ALR 784 : (2015) 129 RD 110
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27Provincial Small Cause Courts Act, 1887 - Section 25
High Courts07 Apr 2015Dismissed
Som Prakash Vs District Judge, Dehradun and Others
Uttarakhand High Court · (2015) 3 UC 2215
Civil Procedure Code, 1908 (CPC) - Order 23 Rule 3Provincial Small Cause Courts Act, 1887 - Section 25Soldiers (Litigation) Act, 1925 - Section 3
High Courts07 Apr 2015Disposed off
Gurbeer Singh Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 90 ALLCC 211
Criminal Procedure Code, 1973 (CrPC) - Section 320Penal Code, 1860 (IPC) - Section 354
High Courts07 Apr 2015Dismissed
Indira Sethi and Others Vs Brij Mohan Marwaha and Others
Uttarakhand High Court · AIR 2015 Utt 84 : (2015) 111 ALR 777 : (2015) 129 RD 104 : (2015) 3 UC 2242
Succession Act, 1925 - Section 105, 107, 109
High Courts06 Apr 2015Dismissed
Bachan Lal Ghalwan and Others Vs State of Uttarakhand
Uttarakhand High Court · (2015) 04 UK CK 0004
High Courts03 Apr 2015Disposed off
State of Uttarakhand and Others Vs Raghuvir Singh Negi
Uttarakhand High Court · (2015) 04 UK CK 0012
High Courts03 Apr 2015Disposed off
Napino Auto and Electronics Ltd. Vs Parmender Singh and Others
Uttarakhand High Court · (2015) 146 FLR 708 : (2015) 2 LLJ 680 : (2015) LLR 1019
Industrial Disputes Act, 1947 - Section 10, 33
High Courts03 Apr 2015Disposed off
Kripal Singh and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · AIR 2015 Utt 87
High Courts01 Apr 2015Dismissed
Puran Singh Rawat and Others Vs Balkar Singh
Uttarakhand High Court · (2015) 3 NCC 164
Criminal Procedure Code, 1973 (CrPC) - Section 197, 200, 202, 482Penal Code, 1860 (IPC) - Section 147, 148, 323, 354, 427
High Courts01 Apr 2015
Intezar and Others Vs State of Uttarakhand
Uttarakhand High Court · (2015) 2 NCC 166
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 120-B, 201, 302, 34, 364
High Courts01 Apr 2015Disposed off
Hashim and Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2015) 04 UK CK 0005
Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Dowry Prohibition Act, 1961 - Section 3, 4Penal Code, 1860 (IPC) - Section 323, 498-A, 504, 506
High Courts01 Apr 2015Dismissed
Dharma Vs District Consolidation Officer and Others
Uttarakhand High Court · (2015) 3 UC 1987
Uttar Pradesh Municipalities Act, 1916 - Section 8Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 117, 122B, 122-B, 131, 132