High Courts14 Sept 2018Dismissed
Mehendi Hasan Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 09 UK CK 0058
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 161
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 573 of 1,059
High Courts14 Sept 2018Dismissed
M/s National Construction And Developers & Others Vs State of Uttarakhand And Others
Uttarakhand High Court · (2018) 09 UK CK 0057
Constitution of India, 1950 — Article 14
High Courts14 Sept 2018Dismissed
M/s Hillways Construction Company Private Limited Vs Income Tax Department and others
Uttarakhand High Court · (2018) 09 UK CK 0056
Indian Penal Code, 1860 — Section 120B, 420, 468, 471
High Courts14 Sept 2018Disposed Of
Smt. Amarjeet Kaur Vs Smt. Urmila Rani and Others
Uttarakhand High Court · (2018) 09 UK CK 0055
High Courts14 Sept 2018Dismissed
East Hope Town Estate Company Ltd Vs State of Uttarakhand through, Secretary, Urban Development, Dehradun & others
Uttarakhand High Court · (2018) 09 UK CK 0054
U.P.Z.A. & L.R. Act, 1951 — Section 132
High Courts12 Sept 2018Disposed Of
Manoj Grover S/o Narendra Pal Singh Vs State of Uttarakhand through, Secretary, Urban Development, Dehradun & Others
Uttarakhand High Court · (2018) 09 UK CK 0053
Municipalities Act, 1916 — Section 298Municipal Corporation Act, 1959 — Section 192, 193, 194, 195, 196
High Courts12 Sept 2018Allowed
Constable No. 55397 Satya Veer Singh Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 09 UK CK 0052
High Courts12 Sept 2018Allowed
Sarita Singh Vs State & others
Uttarakhand High Court · (2018) 09 UK CK 0051
‘Uttarakhand Medicare Service Persons and Institutions (Prevention of Violence and Damage to Property) Act, 2013 — Section 2(a), 2(b), 3Uttar Pradesh Civil Services (Extraordinary Pension) (First Amendment) Rules, 1981 — Rule 10
High Courts12 Sept 2018Allowed
M/s Surya Roshni Ltd Vs Uttarakhand Power Corporation Ltd.
Uttarakhand High Court · (2018) 09 UK CK 0050
High Courts12 Sept 2018Allowed
Avinash Kumar Vs Vinod Kumar
Uttarakhand High Court · (2018) 09 UK CK 0049
Transfer of Property Act, 1882 — Section 106Provincial Small Cause Courts Act, 1887 — Section 25Code of Civil Procedure, 1908 — Section 115
High Courts12 Sept 2018Allowed
Smt. Raj Rani Vs Chief InformationCommissioner & others
Uttarakhand High Court · (2018) 09 UK CK 0048
Right to Information Act, 2005 — Section 2(h), 5Constitution of India, 1950 — Article 243(b), 243(c), 243(d)
High Courts12 Sept 2018Allowed
Ram Prakash Rathour & Others Vs State of Uttarakhand
Uttarakhand High Court · (2018) 09 UK CK 0047
Code of Criminal Procedure, 1973 — Section 154, 164, 313, 374(2)Indian Penal Code, 1860 — Section 228, 228A, 323, 354, 354A, 354B, 354C, 354D, 376, 376A, 376B, 376C, 376D, 376E, 509
High Courts12 Sept 2018Disposed Of
Har Mohinder Pal Singh Vs Rajendra Pal Singh
Uttarakhand High Court · (2018) 09 UK CK 0046
Code of Civil Procedure, 1908 — Order 15 Rule 5
High Courts11 Sept 2018Allowed
Manish Chauhan and others Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 09 UK CK 0045
Indian Penal Code, 1860 — Section 34, 365, 406, 420, 465, 467, 468, 471A, 498A, 504Code Of Criminal Procedure, 1973 — Section 320, 320(2), 482Constitution of India, 1950 — Article 136, 226
High Courts11 Sept 2018Allowed
Smt. Ukha Devi @ Basanti Devi & others Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 09 UK CK 0044
Citizenship Act, 1955 — Section 3(2)(a)
High Courts11 Sept 2018Disposed Of
Keshar Singh Vs Uttarakhand Peyjal Sansadhan Vikas Evam Nirman Nigam
Uttarakhand High Court · (2018) 09 UK CK 0043
Constitution of India, 1950 — Article 14, 21
High Courts11 Sept 2018Dismissed
Puran Singh Sajwan Vs State of Uttarakhand & Others
Uttarakhand High Court · (2018) 09 UK CK 0042
Transfer of Property Act, 1882 — Section 3(d), 3(e), 7, 7(d), 7(d)(i), 7(d)(iii), 7(3), 11, 12, 13, 13(1), 21(3), 22, 23
High Courts10 Sept 2018Dismissed
Vishnu Sahai & Others Vs State of Uttarakhand
Uttarakhand High Court · (2018) 09 UK CK 0041
Code of Criminal Procedure, 1973 — Section 437, 438Constitution of India, 1950 — Article 14, 19, 21, 22
High Courts10 Sept 2018Dismissed
Sakshi Bhatnagar Vs Vice Chancellor, Kumaon University Nainital & others
Uttarakhand High Court · (2018) 09 UK CK 0040
Right to Information Act, 2005 — Section 19(1)
High Courts10 Sept 2018Dismissed
State of Uttarakhand Vs Rodhu & Others
Uttarakhand High Court · (2018) 09 UK CK 0039
Code of Criminal Procedure, 1973 — Section 207, 313, 378(3)Indian Penal Code, 1860 — Section 307, 323, 504, 506