High Courts26 Sept 2018Disposed Of
Munna Lal Sah & others Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 09 UK CK 0098
Uttaranchal Co-Operative Societies Act, 2003 — Section 71
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 571 of 1,059
High Courts26 Sept 2018Dismissed
Deepti Agarwal Vs Collector, District Udham Singh Nagar & others
Uttarakhand High Court · (2018) 09 UK CK 0097
Uttaranchal Co-Operative Societies Act, 2003 — Section 67, 68, 68(2), 71, 74, 91 ,92, 95A, 97, 98, 99, 100
High Courts26 Sept 2018Dismissed
Rakesh Kumar Agarwal Vs Collector, District Udham Singh Nagar & others
Uttarakhand High Court · (2018) 09 UK CK 0096
Uttaranchal Co-Operative Societies Act, 2003 — Section 67, 68, 68(2), 71, 74, 91, 92, 95A, 97, 98, 99, 100
High Courts26 Sept 2018Dismissed
Saurav Agarwal Vs Collector, District Udham Singh Nagar & others
Uttarakhand High Court · (2018) 09 UK CK 0095
Uttaranchal Co-Operative Societies Act, 2003 — Section 68, 71, 74, 91, 92, 95A, 97, 98, 99, 100
High Courts26 Sept 2018Dismissed
Gopal Singh Vs Smt. Durga Singh Rathore Alias Durga Rathore
Uttarakhand High Court · (2018) 09 UK CK 0094
Code of Civil Procedure, 1908 — Section 151Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 22, 34Code of Civil Procedure, 1908 — Order XLI Rule 27
High Courts26 Sept 2018Disposed Of
Lakhapat Singh Butola Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 09 UK CK 0093
Uttarakhand Panchayati Raj Act, 2016 — Section 99, 103
High Courts26 Sept 2018Disposed Of
Nishu Institutional Catering Services Pvt. Ltd Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 09 UK CK 0092
High Courts26 Sept 2018Dismissed
Rohit Gupta & Others Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 09 UK CK 0091
Uttarakhand (The Uttaranchal Value Added Tax Act, 2005) — Section 42, 42(B), 51, 51(4), 51(4A), 52, 53
High Courts25 Sept 2018Disposed Of
Bharat Airi S/o Deewan Airi and Others Vs State of Uttarakhand
Uttarakhand High Court · (2018) 09 UK CK 0090
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 307, 323, 354, 504, 506
High Courts25 Sept 2018Disposed Of
Umesh Kumar Tripathi Vs State of Uttarakhand & Ors.
Uttarakhand High Court · (2018) 09 UK CK 0089
Rights of Persons with Disabilities Act, 2016 — Section 33, 34Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 32Constitution of India, 1950 — Article 226
High Courts25 Sept 2018Allowed
Dr. Ramesh Prasad Nautiyal & others Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 09 UK CK 0088
High Courts25 Sept 2018Disposed Of
Kamlesh Singh Gariya Vs Kumaon University and others
Uttarakhand High Court · (2018) 09 UK CK 0087
High Courts25 Sept 2018Dismissed
Uttarakhand Power Corporation Ltd.and another Vs M/s BTC Industries Pvt. Ltd
Uttarakhand High Court · (2018) 09 UK CK 0086
Constitution of India, 1950 — Article 226
High Courts25 Sept 2018Dismissed
M/s Kohinoor Transporters Vs State of Uttar Pradesh and others
Uttarakhand High Court · (2018) 09 UK CK 0084
Arbitration Act, 1940 — Section 29, 30, 33Code of Civil Procedure, 1908 — Section 47
High Courts24 Sept 2018Dismissed
Suchit Narang Vs State of Uttarakhand and another
Uttarakhand High Court · (2018) 09 UK CK 0083
Code of Criminal Procedure, 1973 — Section 164, 482Protection of Children from Sexual Offences Act, 2012 — Section 9, 10Indian Penal Code, 1860 — Section 354A
High Courts24 Sept 2018Dismissed
Satish Kumar Sharma Vs Union of India and others
Uttarakhand High Court · (2018) 09 UK CK 0082
Prevention of Money-Laundering Act, 2002 — Section 44, 44(1)(c )Code of Criminal Procedure, 1973 — Section 156(3), 482
High Courts24 Sept 2018Dismissed
State of Uttarakhand and others Vs Rajeev Joshi
Uttarakhand High Court · (2018) 09 UK CK 0081
Uttar Pradesh Recruitment of 2 Dependants of Government Servants Dying In Harness Rules, 1974 — Rule 2(a)
High Courts24 Sept 2018Dismissed
High Court of Uttarakhand At Nainital Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 09 UK CK 0080
Uttarakhand Subordinate Offices Ministerial Employees (Direct Recruitment) Rules, 2004 — Rule 6Civil Courts Rules, 2007 — Rule 20(10)Uttarakhand Subordinate Civil Courts Ministerial Establishment Rules, 2007 — Rule 3(1)(a)
High Courts24 Sept 2018Dismissed
High Court of Uttarakhand At Nainital Vs Uttarakhand Board of Technical Education And Others
Uttarakhand High Court · (2018) 09 UK CK 0079
Uttarakhand Subordinate Civil Courts Ministerial Establishment Rules, 2007 – Rule 3(1)(a), 20, 20(10)
High Courts24 Sept 2018Dismissed
Sanjeev Kumar Pathak Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 09 UK CK 0078
Uttarakhand Public Servant Transfer Act, 2017 — Section 1(3), 4, 5, 6, 7, 9, 16, 17, 23