COURT ARCHIVE

Uttarakhand High Court judgments

21,173 judgments · page 569 of 1,059

High Courts08 Oct 2018Dismissed

Smt. Chanchal Monga Vs Housing Development Finance Corporation Limited and others

Uttarakhand High Court · (2018) 10 UK CK 0022

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 2(zd), 17, 34Code of Civil Procedure, 1908 — Order 43 Rule 1

High Courts06 Oct 2018Disposed Off

Dr.Nawal Kishore Khanduri & Others @APPELLANT@Hash State Of Uttarakhand & Others

Uttarakhand High Court · (2018) 10 UK CK 0119

High Courts06 Oct 2018Dismissed

Prince Khanna Vs Deputy Labour Commissioner and another

Uttarakhand High Court · (2018) 10 UK CK 0021

Child and Adolescent Labour (Prohibition and Regulation) Act, 1986 — Section 3, 17

High Courts06 Oct 2018Dismissed

Maan Singh and another Vs Gambheer Singh and others

Uttarakhand High Court · (2018) 10 UK CK 0020

Code of Civil Procedure, 1908 — Section 151, Order 1 Rule 10, Order 6 Rule 17, Order 22 Rule 10Constitution of India, 1950 — Article 227

High Courts06 Oct 2018Dismissed

Mohan Lal Gupta & Another Vs Smt. Jasveer Lata & Others

Uttarakhand High Court · (2018) 10 UK CK 0019

Provincial Small Cause Courts Act, 1887 — Section 15, 25Transfer of Property Act 1882 — Section 106Code of Civil Procedure, 1908 — Order VI Rule 17, Order VII Rule 11, Order XX Rule 4

High Courts06 Oct 2018Dismissed

UP Awas Evam Vikas Parishad Vs Gurucharan Singh and another

Uttarakhand High Court · (2018) 10 UK CK 0018

Land Acquisition Act, 1894 — Section 18Code of Civil Procedure, 1908 — Section 47

High Courts06 Oct 2018Dismissed

UP Awas Evam Vikas Parishad Vs Natthu Singh and others

Uttarakhand High Court · (2018) 10 UK CK 0017

Land Acquisition Act, 1894 — Section 18Code of Civil Procedure, 1908 — Section 47

High Courts05 Oct 2018Allowed

Virendra Singh Alias Virendra Rai and Others Vs State of Uttarakhand & Others

Uttarakhand High Court · (2018) 10 UK CK 0016

Indian Penal Code, 1860 — Section 323, 366, 376, 406, 467, 468, 471A, 498A, 504, 506Code of Criminal Procedure, 1973 — Section 320, 482Constitution of India, 1950 — Article 136, 226

High Courts05 Oct 2018Allowed

Dhoom Singh Rawat Vs State of Uttarakhand & Others

Uttarakhand High Court · (2018) 10 UK CK 0015

High Courts05 Oct 2018Allowed

M/s Kumaon Motors Owners Union Ltd Vs Recovery Officer, Employee Provident Fund Organization Sub Regional Office, II Floor & another

Uttarakhand High Court · (2018) 10 UK CK 0014

Employees’ Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2(e), 7A, 7B

High Courts05 Oct 2018Dismissed

Mrs. Neetu Kaith and Another Vs Parmjit Singh Sagar

Uttarakhand High Court · (2018) 10 UK CK 0013

Guardianship and Wards Act, 1890 — Section 7, 10, 12Code of Criminal Procedure, 1973 — Section 125

High Courts04 Oct 2018Allowed

Veer Singh and Others Vs State of Uttarakhand & Others

Uttarakhand High Court · (2018) 10 UK CK 0012

Indian Penal Code, 1860 — Section 323, 325, 406, 420, 452, 467, 468, 471A, 498ACode of Civil Procedure, 1908 — Section 320, 320(2), 482Constitution of India, 1950 — Article 136, 226

High Courts04 Oct 2018Disposed Of

In Re,“In the matter of Suo Moto Coginzance Regarding Contamination of Water of River Ganga Vs State of Uttarakhand and others

Uttarakhand High Court · (2018) 10 UK CK 0011

High Courts04 Oct 2018Allowed

Tahir Khan & Others Vs G.B. Pant Agriculture and Technology University Pantnagar and others

Uttarakhand High Court · (2018) 10 UK CK 0010

Regularization Rules, 2011 — Rule 8(1), 10(1)

High Courts04 Oct 2018Dismissed

Raj Kumar Tiwari Vs State of Uttarakhand & others

Uttarakhand High Court · (2018) 10 UK CK 0009

Code of Civil Procedure, 1908 — Section 340Constitution of India, 1950 — Article 14, 16

High Courts04 Oct 2018Dismissed

Sunil Kumar Vs State of Uttarakhand & others

Uttarakhand High Court · (2018) 10 UK CK 0008

Uttar Pradesh Recruitment of Dependents of Government Servants Dying in Harness Rules, 1974 — Rule 2, 2( c)Constitution of India, 1950 — Article 14, 16

High Courts04 Oct 2018Dismissed

Rakesh Kumar Vs State of Uttarakhand through Secretary Forest Department, Dehradun

Uttarakhand High Court · (2018) 10 UK CK 0007

High Courts03 Oct 2018Disposed Of

Shankar Singh Bhakuni and others Vs State of Uttarakhand and others

Uttarakhand High Court · (2018) 10 UK CK 0006

High Courts03 Oct 2018Allowed

Kailash Chandra Shakya Vs State of Uttarakhand & others

Uttarakhand High Court · (2018) 10 UK CK 0005

Right To Information Act 2005, — Section 20

High Courts03 Oct 2018

Bank of Maharashtra, New Delhi Vs Sunvoice Electronics Pvt. Ltd. & Another

Uttarakhand High Court · (2018) 10 UK CK 0004

Court Fees Act, 1870 — Section 38, 49, Article 11( c), 11(i)Code of Civil Procedure, 1908 — Section 2(2), Order 21 Rule 58, 58(4), 97