High Courts24 Oct 2018Allowed
Binesh Kumar & Others Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 10 UK CK 0060
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 567 of 1,059
High Courts23 Oct 2018Dismissed
Charanjeet Singh & Another Vs Kiran & Another
Uttarakhand High Court · (2018) 10 UK CK 0121
Code Of Civil Procedure, 1908 — Section 115, Order 8 Rule 1, Order 8 Rule 10Constitution Of India, 1950 — Article 227
High Courts23 Oct 2018Dismissed
State of Uttarakhand Vs Dinesh Singh & others
Uttarakhand High Court · (2018) 10 UK CK 0059
Code of Criminal Procedure, 1973 — Section 164, 207, 313, 378(3)Indian Penal Code, 1860 — Section 34, 304BScheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3, 3(1)(10)
High Courts23 Oct 2018Allowed
Ravi Chabra Vs State of Uttarakhand & Another
Uttarakhand High Court · (2018) 10 UK CK 0058
Code of Criminal Procedure, 1973 — Section 320, 320(2), 482Indian Penal Code, 1860 — Section 406, 467, 468, 471A, 498A, 420Constitution of India, 1950 — Article 136, 226
High Courts23 Oct 2018Allowed
Ram Singh and Others Vs State of Uttarakhand & Another
Uttarakhand High Court · (2018) 10 UK CK 0057
Code of Criminal Procedure, 1973 — Section 320, 320(2), 482Indian Penal Code, 1860 — Section 406, 420, 467, 468, 471A, 498AConstitution of India, 1950 — Article 136, 226
High Courts23 Oct 2018Disposed Of
Samir Thapar & Others Vs State of Uttarakhand
Uttarakhand High Court · (2018) 10 UK CK 0056
Indian Forest Act, 1927 — Section 26, 26(1)(b), (g)Indian Penal Code, 1860 — Section 441Code of Criminal Procedure, 1973 — Section 482
High Courts23 Oct 2018Allowed
Shivendra Kumar Sharma Vs Uttarakhand Power Corporation and another
Uttarakhand High Court · (2018) 10 UK CK 0055
Uttar Pradesh Government Servant (Discipline and Appeal) Rules, 1999 — Rule 3
High Courts22 Oct 2018Allowed
Mohd. Noor and Others Vs State of Uttarakhand & Others
Uttarakhand High Court · (2018) 10 UK CK 0054
Indian Penal Code, 1860 — Section 47, 148, 323, 325, 406, 420, 467, 468, 471A, 498A, 504, 506Code of Criminal Procedure, 1973 — Section 320, 320(2), 482Constitution of India, 1950 — Article 136, 226
High Courts22 Oct 2018Allowed
Fahim & Another Vs State of Uttarakhand & Another
Uttarakhand High Court · (2018) 10 UK CK 0053
Code of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 379, 380, 411, 457
High Courts22 Oct 2018Dismissed
Raj Kumar & others Vs State of Uttarakhand & another
Uttarakhand High Court · (2018) 10 UK CK 0052
Code of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 120B, 406, 420, 467, 468
High Courts22 Oct 2018Dismissed
Kamal Singh Pawar and others Vs The State of Uttarakhand and another
Uttarakhand High Court · (2018) 10 UK CK 0051
Indian Penal Code, 1860 — Section 323, 498ADowry Prohibition Act, 1961 — Section 3, 4Code of Criminal Procedure, 1973 — Section 362, 482, C482
High Courts22 Oct 2018Dismissed
Amarnath Vs State of Uttarakhand & anther
Uttarakhand High Court · (2018) 10 UK CK 0050
Uttarakhand Annual Transfer for Public Servants Act, 2017 — Section 23Transfer Act, 2013 — Section 23
High Courts22 Oct 2018Allowed
Prakashi Lal Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 10 UK CK 0049
Constitution of India, 1950 — Article 309
High Courts22 Oct 2018Dismissed
Ambika Singh Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 10 UK CK 0048
Indian Penal Code, 1860 — Section 325, 333Uttarakhand Government Servant (Discipline and Appeal) Rules, 2003 — Rule 7(17)
High Courts22 Oct 2018Allowed
Rajeev Dubey Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 10 UK CK 0047
Constitution of India, 1950 — Article 14, 16
High Courts22 Oct 2018Disposed Of
Nazakat Ali Khan Vs Saleem Khan and Others
Uttarakhand High Court · (2018) 10 UK CK 0046
Constitution of India, 1950 — Article 14, 16Uttar Pradesh Tenancy Act, 1939 — Section 59, 180Code of Civil Procedure, 1908 — Section 10, 11
High Courts22 Oct 2018Dismissed
Shoab and others Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 10 UK CK 0045
High Courts12 Oct 2018Disposed Of
Sri Lalit Mohan Singh & others @Hash State of Uttarakhand
Uttarakhand High Court · (2018) 10 UK CK 0044
High Courts12 Oct 2018Allowed
Ravikant Dhaaniya Vs State Information Commission & others
Uttarakhand High Court · (2018) 10 UK CK 0043
Right to Information Act, 2005, — Section 20
High Courts11 Oct 2018Disposed Of
State of Uttarakhand & Others Vs Shyam Singh
Uttarakhand High Court · (2018) 10 UK CK 0042