High Courts27 Oct 2018Disposed Off
Ashish Verma Vs Indian Medicine Pharmaceutical Corporation Ltd. & Others
Uttarakhand High Court · (2018) 10 UK CK 0100
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 566 of 1,059
High Courts27 Oct 2018Allowed
Uttar Pradesh State Road Transport Corporation Vs State Of U.P. & Others
Uttarakhand High Court · (2018) 10 UK CK 0099
Industrial Disputes Act, 1947 — Section 17B
High Courts27 Oct 2018Allowed
Gopal Singh Bisht Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2018) 10 UK CK 0098
High Courts27 Oct 2018Allowed
Manohar Singh Vs Narendra Singh And Others
Uttarakhand High Court · (2018) 10 UK CK 0097
Court Fees Act, 1870 — Section 9
High Courts26 Oct 2018Disposed Of
Sunita Pandey & another Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 10 UK CK 0074
Environment (Protection) Act, 1986 — Section 5
High Courts26 Oct 2018Allowed
Pappu and Others Vs State of Uttarakhand & Others
Uttarakhand High Court · (2018) 10 UK CK 0073
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 306, 307, 323, 324, 325, 376, 406, 420, 427, 452, 467, 468, 471, 498A, 504, 506Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(i)XCode of Civil Procedure, 1908 — Section 156(1), 155(2), 320, 320(2), 320(9), 482
High Courts26 Oct 2018Allowed
Ajay Kumar Vs State of Uttarakhand & Another
Uttarakhand High Court · (2018) 10 UK CK 0072
Code of Civil Procedure, 1908 — Section 320, 320(2), 320(9), 482, 482CIndian Penal Code, 1860 — Section 302, 306, 307, 325, 376, 406, 420, 452, 467, 468, 471, 498A, 504, 506Constitution of India, 1950 — 226, 227
High Courts26 Oct 2018Allowed
Kunwar Amrinder Singh Vs High Court of Uttarakhand & others
Uttarakhand High Court · (2018) 10 UK CK 0071
Uttarakhand Government Servants (Discipline and Appeal) (Amendment) Rules, 2010 — Rule 4
High Courts26 Oct 2018Dismissed
Anwar Jamal Kazmi Vs Uttarakhand Waqf Board & another
Uttarakhand High Court · (2018) 10 UK CK 0070
Waqf Act, 1995 — Section 54, 83
High Courts26 Oct 2018Dismissed
Madan Talwar Vs Om Prakash Sharma
Uttarakhand High Court · (2018) 10 UK CK 0069
Code of Civil Procedure, 1908 — Section 151, Order 8 Rule 6A, Order 14 Rule 1
High Courts26 Oct 2018Allowed
Devendra Kumar Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 10 UK CK 0068
Uttar Pradesh Municipalities Act, 1916 — Section 3, 4Constitution of India, 1950 — 243Q
High Courts26 Oct 2018Dismissed
Ram Naresh Vs Dr. S.C. Mittal
Uttarakhand High Court · (2018) 10 UK CK 0067
Code of Civil Procedure, 1908 — Section 151, Order 41 Rule 25
High Courts26 Oct 2018Dismissed
Ram Dayal Goyal Vs Smt. Sandhya
Uttarakhand High Court · (2018) 10 UK CK 0066
Hindu Marriage Act, 1955 — Section 9, 13, 13(1), 25, 27Code of Civil Procedure, 1908 — Section 125
High Courts25 Oct 2018Dismissed
State Of Uttarakhand & Others Vs Taukeer Ahmad
Uttarakhand High Court · (2018) 10 UK CK 0123
High Courts25 Oct 2018Partly Allowed/ Allowed, Respectively
Saleem And Others Vs State Of Uttaranchal And Others
Uttarakhand High Court · (2018) 10 UK CK 0122
Indian Penal Code, 1860 — Section 307, 392, 397, 398, 411Arms Act, 1959 — Section 25
High Courts25 Oct 2018Dismissed
Conservator of Forest & another Vs Ramesh Chandra Trivedi
Uttarakhand High Court · (2018) 10 UK CK 0065
High Courts25 Oct 2018Disposed Of
M/s Shakti Industries Vs Union of India & others
Uttarakhand High Court · (2018) 10 UK CK 0064
High Courts25 Oct 2018Allowed
Ikram Vs State of Uttarakhand
Uttarakhand High Court · (2018) 10 UK CK 0063
Uttarakhand Protection of Cow Progeny Act, 2007 — Sections 3, 5, 11
High Courts24 Oct 2018Disposed Of
Raju alias Rajkumar Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 10 UK CK 0062
Indian Penal Code, 1860 — Section 34, 201, 302, 380, 411, 471
High Courts24 Oct 2018Allowed
Ashok Kumar Garg Vs State of Uttarakhand & Another
Uttarakhand High Court · (2018) 10 UK CK 0061
Code of Criminal Procedure, 1973 — Section 320, 320(2), 482Indian Penal Code, 1860 — Section 406, 420, 467, 468, 471, 471A, 498AConstitution of India, 1950 — Article 136, 226