High Courts05 Sept 2018Dismissed
Shanta Devi Vs State of Uttarakhand & others
Uttarakhand High Court · (2018) 09 UK CK 0018
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 575 of 1,059
High Courts05 Sept 2018Dismissed
State Of Uttarakahnd And Anr Vs M/S Scholars Home Senior Secondary School
Uttarakhand High Court · (2018) 09 UK CK 0017
Uttarakhand Value Added Tax Act, 2005 — Section 2,2(11), 3
High Courts05 Sept 2018Disposed Of
Amika Mali Vs State of Uttarakhand and another
Uttarakhand High Court · (2018) 09 UK CK 0016
Constitution of India, 1950 — Article 14, 21
High Courts05 Sept 2018Disposed Of
Gajendra Singh & Others Vs State of Uttarakhand and Others
Uttarakhand High Court · (2018) 09 UK CK 0015
High Courts05 Sept 2018Allowed
Madhwa Nand Gahtori Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 09 UK CK 0014
Uttar Pradesh Public Services Tribunal Act, 1976 — Section 1(e)Uttar Pradesh Reorganization Act, 2000 — Section 67, 74Central Administrative Tribunal (Group B and C Miscellaneous Posts) Recruitment Rules, 1989 — Rule 5(1), 5(2)
High Courts05 Sept 2018Dismissed
Sanjeeva Kumar Vs State of Uttarakhand and Others
Uttarakhand High Court · (2018) 09 UK CK 0013
Uttar Pradesh Fire Service (Gazetted Officers) Service Rules, 1984 — Rule 16Indian Administrative Service/Indian Police Service (Appointment by Promotion) Regulations, 1955 — Rule 5(2)Mysore State Civil Services General Recruitment Rules, 1957 — Rule 4(3)(b)
High Courts05 Sept 2018Dismissed
Krishna Shankar Pandey Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 09 UK CK 0012
Re-organization Act, 2000 — Section 35Uttar Pradesh Police Officers of the Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 5(1), 8, 13, 14(1), 14(1)(A), 16, 16(1), 16(2), 20
High Courts05 Sept 2018Dismissed
Ravindra Kumar Bhatia Vs Tapan Mittal
Uttarakhand High Court · (2018) 09 UK CK 0011
Code of civil procedure, 1908 — Section 115, 115(4)Provincial Small Cause Courts Act, 1887 — Section 17, 25
High Courts05 Sept 2018Dismissed
Chandan Kumar Vs Union of India & others
Uttarakhand High Court · (2018) 09 UK CK 0010
High Courts05 Sept 2018Allowed
Bhuwan Singh Taragi Vs State of Uttarakhand
Uttarakhand High Court · (2018) 09 UK CK 0009
Indian Penal Code, 1860 — Section 366, 376(2)Protection of Children from Sexual Offences Act, 2012 — Section 5(v), 6Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts04 Sept 2018Dismissed
Sunita Bhatt Vs State of Uttarakhand and Others
Uttarakhand High Court · (2018) 09 UK CK 0008
Indian Penal Code, 1860 — Section 409, 420
High Courts04 Sept 2018Disposed Of
Yogendra Saini Vs State of Uttarakhand and others
Uttarakhand High Court · (2018) 09 UK CK 0007
High Courts04 Sept 2018Dismissed
Chhitij Kishore Sharma Vs Mr. Justice Lok Pal Singh
Uttarakhand High Court · (2018) 09 UK CK 0006
Contempt of Courts Act, 1971 — Section 9, 14, 15, 15(1)(b), 16Constitution of India, 1950 — Article 215
High Courts04 Sept 2018Dismissed
Mahesh Chandra Tiwari Vs Ram Dutt Tiwari
Uttarakhand High Court · (2018) 09 UK CK 0005
Code of civil procedure, 1908 — Order 6 Rule 17
High Courts04 Sept 2018Allowed
Uttarakhand Power Corporation Ltd. And another Vs M/s Shyam Pulp and Paper Board and another
Uttarakhand High Court · (2018) 09 UK CK 0004
Electricity Act, 2003 — Section 126
High Courts04 Sept 2018Disposed Of
Anuj Tomar Vs Smt. Priyanka
Uttarakhand High Court · (2018) 09 UK CK 0001
Code of Civil Procedure, 1908 — Order 23 Rule 3Hindu Marriage Act, 1955 — Section 21
High Courts31 Aug 2018Allowed
Sonu Gihar Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0207
Indian Penal Code, 1860 — Section, 363, 376, 506Protection of Children from Sexual Offences Act, 2012 — Section 5, 6
High Courts31 Aug 2018Allowed
Vishal Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0206
Indian Penal Code, 1860 — Section, 380, 411
High Courts31 Aug 2018Allowed
M. Shakib Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0205
Essential Commodities Act, 1955 — Section 3, 7
High Courts31 Aug 2018Allowed
Prakash Chandra Joshi Vs State of Uttarakhand
Uttarakhand High Court · (2018) 08 UK CK 0204
Indian Penal Code, 1860 — Section, 420, 467, 468, 471