High Courts01 Mar 2019
Priya Sharma Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 03 UK CK 0001
Indian Penal Code, 1860 — Section 34, 120B, 419, 420, 467, 468, 471Prevention Of Corruption Act, 1988 — Section 8, 9
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 548 of 1,059
High Courts28 Feb 2019Disposed Off
Dhara Singh & Others Vs Mohan Singh Nagniyal & Another
Uttarakhand High Court · (2019) 02 UK CK 0084
High Courts28 Feb 2019Disposed Off
Ram Lal Singh Vs Heera Lal Gautam & Another
Uttarakhand High Court · (2019) 02 UK CK 0083
High Courts28 Feb 2019Dismissed
Bhajan Singh Vs Heera lal Gautam & Another
Uttarakhand High Court · (2019) 02 UK CK 0082
High Courts28 Feb 2019Dismissed
Amjad Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 02 UK CK 0081
Code Of Criminal Procedure, 1973 — Section 156(3)Excise Act, 1910 Section 3(1), 27, 24A, 31Constitution Of India, 1950 — Article 226
High Courts28 Feb 2019Dismissed
State Of Uttarakhand And Another Vs Usha Devi And Another
Uttarakhand High Court · (2019) 02 UK CK 0080
High Courts28 Feb 2019Allowed
Anjali Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 02 UK CK 0079
Uttarakhand School Education Act, 2006 — Section 24Dying In Harness Rules, 1974 — Rule 2(C)Constitution Of India, 1950 — Article 14, 15, 15(2), 16, 309
High Courts28 Feb 2019Dismissed
Vijay Kumar Nautiyal Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 02 UK CK 0078
Uttarakhand Technical Education Gazetted Officers Service Rules, 2009 — Rule 3(k)
High Courts28 Feb 2019Disposed Off
Basant Ballabh Pant And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 02 UK CK 0077
Uttar Pradesh Khadi And Village Industries Board Act, 1960 — Section 4, 10(3), 37
High Courts28 Feb 2019Dismissed
Professor M.S. M. Rawat (Retired Vice-Chancellor) Vs Hemwati Nandan Bahuguna Garhwal University Srinagar & Another
Uttarakhand High Court · (2019) 02 UK CK 0076
Central University Act, 2009 — Section 33, 33(1), 33(2), 33(3)Code Of Civil Procedure, 1908 — Section 9Constitution Of India, 1950 — Article 32, 226
High Courts28 Feb 2019Dismissed
Anand Mangal Thulgharia Vs Uma Devi & Others
Uttarakhand High Court · (2019) 02 UK CK 0075
Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 — Section 21(1), 21(1)(a), 22
High Courts28 Feb 2019Dismissed
Harjinder Singh Vs Harvans Lal
Uttarakhand High Court · (2019) 02 UK CK 0074
Uttar Pradesh Urban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 — Section 21(1)(a), 22, 34, Rule 27
High Courts27 Feb 2019Dismissed
Deen Bandhu Singh Rawat Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 02 UK CK 0073
Uttar Pradesh Secondary Education Service Commission (Amendment Act), 1998 — Rule 33(C), 33C(3), 33C(3)(b)
High Courts27 Feb 2019Disposed Off
Kishore Singh Bisht & Others Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 02 UK CK 0072
Environment (Protection) Act, 1986 — Section 3, 6, 25Solid Waste Management Rules, 2016 — Rule 11, 15, 16, 20
High Courts27 Feb 2019Allowed
Vinay Agarwal & Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 02 UK CK 0071
Indian Penal Code, 1860 — Section 307, 323, 498A, 504Dowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts27 Feb 2019Disposed Off
State Of Uttarakhand And Another Vs Kailash Chandra Chandola And Others
Uttarakhand High Court · (2019) 02 UK CK 0070
High Courts27 Feb 2019Dismissed
Sudesh Chandra And Another & Others Vs Collector/ District Magistrate U.S. Nagar And Others
Uttarakhand High Court · (2019) 02 UK CK 0069
Uttar Pradesh Subordinate Revenue Ministerial (Registrar Kanoongo And Assistant Registrar Kanoongo) Service Rules, 1958 — Rule 8
High Courts27 Feb 2019
State Industrial Development Authority Of Uttarakhand @Hash Union Of India And Others
Uttarakhand High Court · (2019) 02 UK CK 0068
High Courts27 Feb 2019Dismissed
Rakesh Kumar Vs Union Of India And Others
Uttarakhand High Court · (2019) 02 UK CK 0067
High Courts27 Feb 2019Partly Allowed
Ram Prakash & Others Vs Shail Goyal & Others
Uttarakhand High Court · (2019) 02 UK CK 0066
Code Of Civil Procedure, 1908 — Order 41 Rule 25, Order 41 Rule 27