Motor Vehicles Act, 1988 — Section 2(28), 2(31), 2(47), 56, 56(1), 66, 66(3), 149, 166Central Motor Vehicles Rules, 1989 — Rule 47, 62, 62(1), 65(1)(ii)

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High Courts07 Mar 2019Dismissed

Ranjeet Singh Rawat Vs State Of Uttarakhand & Ors

Uttarakhand High Court · (2019) 03 UK CK 0035

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 60, 60(3)

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High Courts07 Mar 2019Party Allowed

Shivendra Singh Vs State Of Uttarakhand

Uttarakhand High Court · (2019) 03 UK CK 0034

Indian Penal Code, 1860 — Section 279, 304A, 337Code Of Criminal Procedure, 1973 — Section 313

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High Courts07 Mar 2019Allowed

Rajesh & Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 03 UK CK 0033

Indian Penal Code, 1860 — Section 323, 376DCode Of Criminal Procedure, 1973 — Section 164Evidence Act, 1872 — Section 8

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High Courts07 Mar 2019Party Allowed

Harish Chand Pant Vs Lalit Bhatt

Uttarakhand High Court · (2019) 03 UK CK 0032

Transfer Of Property Act, 1882 — Section 106

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High Courts06 Mar 2019

Ajay Gautam Vs Union Of India & Others

Uttarakhand High Court · (2019) 03 UK CK 0031

Constitution Of India, 1950 — Article 226

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High Courts06 Mar 2019Disposed Off

Girish Chandra & Others Vs Committee Of Management, Doon Valley Officers’ Housing Society Ltd, Vasant Vihar, Dehradun And Others

Uttarakhand High Court · (2019) 03 UK CK 0030

Uttaranchal Co-operative Societies Act, 2003 — Section 126

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High Courts06 Mar 2019Disposed Off

Shashi Kumar Saini Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 03 UK CK 0029

Uttarakhand Government Servants (Disposal Of Representation Against Adverse Annual Confidential Reports And Allied Matters) Rules, 2002 — Rule 5

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High Courts06 Mar 2019Disposed Off

Dinesh Kumar And Others Vs State Of Uttarakhand & Others

Uttarakhand High Court · (2019) 03 UK CK 0028

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High Courts06 Mar 2019Dismissed

Super Service Station A Partnership Firm & Others Vs Manjeet Johar & Others

Uttarakhand High Court · (2019) 03 UK CK 0027

Code Of Civil Procedure, 1908 — Section 96, Order 14 Rule 1, Order 14 Rule 2, Order 14 Rule 3, Order 41 Rule 31Transfer Of Property Act, 1882 — Section 106Evidence Act, 1872 — Section 103

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High Courts06 Mar 2019Dismissed

Piaggio Vehicles Private Limited Vs State Of Uttarakhand And Another

Uttarakhand High Court · (2019) 03 UK CK 0026

Constitution Of India, 1950 — Article 19(1)(g), 19(6), 48A, 246

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High Courts06 Mar 2019Disposed Off

Naresh Singh Vs District Magistrate, Dehradun & Others

Uttarakhand High Court · (2019) 03 UK CK 0025

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High Courts06 Mar 2019Party Allowed

Kripal Singh & Another Vs Mohd. Ashraf & Others

Uttarakhand High Court · (2019) 03 UK CK 0024

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High Courts06 Mar 2019Disposed Off

Mahendra Singh Vs State Of Uttarakhand & Another

Uttarakhand High Court · (2019) 03 UK CK 0023

Code Of Criminal Procedure, 1973 — Section 311, 313, 397, 398, 399, 400, 401, 540Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 174A, 302, 307

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High Courts06 Mar 2019Dismissed

Gauri Maulekhi Vs State Of Uttarakhand And Others

Uttarakhand High Court · (2019) 03 UK CK 0021

Constitution Of India, 1950 — Article 226

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