High Courts24 Jun 2019Dismissed
G.S. Tomar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 06 UK CK 0103
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 510 of 1,059
High Courts24 Jun 2019Dismissed
Ashutosh @ Ashutosh Kaushish Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 06 UK CK 0102
Uttarakhand Annual Transfer For Public Servants Act, 2017 — Section 3(h), 7(a), 7(d)(i), 10
High Courts24 Jun 2019Allowed
Umrao Singh Bisht Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 06 UK CK 0101
High Courts24 Jun 2019Dismissed
Indian School Society Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 06 UK CK 0100
Emblems And Names (Prevention Of Improper Use) Act, 1950 — Section 2(a), 3, 8, 9Emblems And Names (Prevention Of Improper Use) Rules, 1982 — Rule 2(a), 2(c), 2(d), 3, 8Constitution Of India, 1950 — Article 226
High Courts24 Jun 2019Dismissed
Sompal Singh Contractor Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 06 UK CK 0099
High Courts21 Jun 2019Disposed Of
Asim Khan Vs District Magistrate/Collector Nainital & Others
Uttarakhand High Court · (2019) 06 UK CK 0098
Uttar Pradesh Public Moneys (Recovery Of Dues) Act, 1972 — Section 2(a), 3, 3(a), 3(b), 3(c), 3(d)
High Courts21 Jun 2019Dismissed
Saddam @ Gullu Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 06 UK CK 0097
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 417, 419, 420, 467, 468, 471
High Courts21 Jun 2019Dismissed
Swami Ramdev Vs Swami Rupendra & Another
Uttarakhand High Court · (2019) 06 UK CK 0096
Provincial Small Cause Courts Act, 1887 — Section 25Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10, Order 1 Rule 10(2)Transfer Of Property Act, 1882 — Section 106
High Courts21 Jun 2019Allowed
M/s Safe Ensure Administrative Facilities Private Limited Vs Govind Ballabh Pant University Of Agriculture & Technology, Pantnagar, District Udham Singh Nagar
Uttarakhand High Court · (2019) 06 UK CK 0095
Arbitration And Conciliation Act, 1996 — Section 33, 34, 34(2), 34(3), 37, 43Limitation Act, 1963 — Section 5, 14, 14(1), 29(2)
High Courts21 Jun 2019Disposed Of
Sundar Singh Bora Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 06 UK CK 0094
High Courts21 Jun 2019Dismissed
Mohd. Aazam Vs Punjab National Bank & Anr
Uttarakhand High Court · (2019) 06 UK CK 0093
High Courts21 Jun 2019Dismissed
Brijesh And Another Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 06 UK CK 0092
Indian Penal Code, 1860 — Section 323, 324, 380, 452, 504, 506Code Of Criminal Procedure, 1973 — Section 156(3), 190(1)(b), 482
High Courts21 Jun 2019Allowed
Amrita Sondhi And Anr Vs State Of Uttarakhand And Anr
Uttarakhand High Court · (2019) 06 UK CK 0091
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 415, 420
High Courts21 Jun 2019Allowed/Disposed Of
Harish Puri And Another Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 06 UK CK 0090
Indian Penal Code, 1860 — Section 381, 411Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts20 Jun 2019Dismissed
Naveen Verma Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 06 UK CK 0089
Indian Penal Code, 1860 — Section 34, 189C, 420, 489B, 489CCode Of Criminal Procedure, 1973 — Section 207, 294, 313
High Courts20 Jun 2019Dismissed
Sheetal Joshi Vs State Bank Of India And Others
Uttarakhand High Court · (2019) 06 UK CK 0088
Securitisation And Reconstruction Of Financial Assests And Enforcement Of Security Interest Act, 2002 — Section 13, 13(2), 13(4), 17, 34, 35Transfer Of Property Act, 1882 — Section 3Indian Registration Act, 1908 — Section 30(2), 51, 55
High Courts20 Jun 2019Dismissed
National Insurance Co. Ltd Vs Anita Singh And Others
Uttarakhand High Court · (2019) 06 UK CK 0087
Motor Vehicles Act, 1980 — Section 166
High Courts20 Jun 2019Dismissed
Uttarakhand Transport Corporation Vs Babita And Another
Uttarakhand High Court · (2019) 06 UK CK 0086
High Courts20 Jun 2019Dismissed
Aviral Badoni & Others Vs Council For The Indian School Certificate Examination And Anr
Uttarakhand High Court · (2019) 06 UK CK 0085
Delhi School Education Act, 1973 — Section 8(2)Constitution Of India, 1950 — Article 12, 32, 226
High Courts20 Jun 2019Disposed Of
Shobha Ram Naudiyal And Others Vs Union Of Indian And Others
Uttarakhand High Court · (2019) 06 UK CK 0084
Amendment And Validation Act, 2010 — Section 20B, 20C, 20DArchaeological Sites And Remains Act, 1958 — Section 2(db), 2(l), 3, 4, 38