High Courts26 Jun 2019Allowed
State Of Uttarakhand And Others Vs M/s Dalip Singh Adhikari
Uttarakhand High Court · (2019) 06 UK CK 0123
Arbitration & Conciliation Act, 1996 — Section 2(1)(e), 9, 9(3), 17, 36, 37
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 509 of 1,059
High Courts26 Jun 2019Dismissed
Uma Dutt Nautiyal & Another Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 06 UK CK 0122
High Courts26 Jun 2019Dismissed
Rajesh Tyagi Vs State Bank Of India And Others
Uttarakhand High Court · (2019) 06 UK CK 0121
High Courts26 Jun 2019Disposed Of
Food Corporation Of India And Others Vs Mahaveer Singh And Others
Uttarakhand High Court · (2019) 06 UK CK 0120
Industrial Disputes Act, 1947 — Section 2(p), 7B, 10A(3A), 10(1A), 18, 18(1), 18(3)Constitution Of India, 1950 — Article 226
High Courts26 Jun 2019Disposed Of
Lodge Siwalik Dr. Durga Prasad No.62 And Another Vs Union Of India And Others
Uttarakhand High Court · (2019) 06 UK CK 0119
Code Of Civil Procedure, 1908 — Section 80(1), 80(2)General Rules (Civil), 1957 — Rule 13Constitution Of India, 1950 — Article 226
High Courts26 Jun 2019
Jasveer Singh Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 06 UK CK 0118
Uttarakhand Panchayati Raj Act, 2016 — Section 138(1)(c), 193
High Courts26 Jun 2019Dismissed/Partly Allowed
National Insurance Company Ltd Vs Nirmaljeet Kaur
Uttarakhand High Court · (2019) 06 UK CK 0117
Employees Compensation Act, 1923 — Section 3Workmen's Compensation Act, 1923 — Section 3, 3(1)
High Courts25 Jun 2019Partly Allowed
Ramesh Chandra Vs Vijay Mehendru
Uttarakhand High Court · (2019) 06 UK CK 0116
Transfer Of The Property Act, 1882 — Section 106
High Courts25 Jun 2019Disposed Of
Dinesh Singh Vs State Of Uttaranchal
Uttarakhand High Court · (2019) 06 UK CK 0115
Indian Penal Code, 1860 — Section 354, 376Code Of Criminal Procedure, 1973 — Section 207, 313, 374Probation Of Offenders Act, 1958 — Section 4
High Courts25 Jun 2019Allowed
Diwan Singh Vs State Of Uttarakhand
Uttarakhand High Court · (2019) 06 UK CK 0114
Food Safety And Standards Act, 2006 — Section 3(i), 3(j), 3(n), 27, 27(2)(c), 42, 42(2), 42(c), 45, 47, 59, 59(1)
High Courts25 Jun 2019Allowed
Bharti Jaiswal Majumdar Vs Joydeep Majumdar
Uttarakhand High Court · (2019) 06 UK CK 0113
Code Of Civil Procedure, 1908 — Section 125, Order 9 Rule 13Hindu Marriage Act, 1955 — Section 13, 13(1)(ia), 19Special Marriage Act, 1954 — Section 22, 27, 27(1)(d), 31
High Courts25 Jun 2019Dismissed
Navin Raina Vs Harish Gulati
Uttarakhand High Court · (2019) 06 UK CK 0112
Code Of Civil Procedure, 1908 — Order 9 Rule 13Limitation Act, 1963 — Section 5Limitation Act, 1963 — Article 123
High Courts25 Jun 2019Dismissed
Sadbhavi Phal Evam Subzi Kalyan Samiti Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 06 UK CK 0111
Uttar Pradesh Land Revenue Act, 1901 — Section 33, 39Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 117, 122B, 122B(4E), 122B(4F), 131, 131A, 131B, 132, 197, 197(2)Uttar Pradesh Zamindari Abolition And Land Reforms Rules, 1952 — Section 176A(2)
High Courts25 Jun 2019Dismissed
Ramdeen And Others Vs Mam Chand
Uttarakhand High Court · (2019) 06 UK CK 0110
Code Of Civil Procedure, 1908 — Order 21 Rule 11, Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 100, Order 21 Rule 103Limitation Act, 1963 — Article 129
High Courts25 Jun 2019Dismissed
Udai Singh Rana Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 06 UK CK 0109
High Courts25 Jun 2019Disposed Of
Furkan Ali And Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 06 UK CK 0108
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 504, 506
High Courts24 Jun 2019Dismissed
Gayatri Mandola Vs Dinesh Chandra Mandola
Uttarakhand High Court · (2019) 06 UK CK 0107
Family Courts Act, 1984 — Section 10(1), 19Code Of Civil Procedure, 1908 — Section 151, Order 5 Rule 20, Order 9 Rule 13Hindu Marriage Act, 1955 — Section 13
High Courts24 Jun 2019Dismissed
Kailash Singh Bisht Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 06 UK CK 0106
Constitution Of India, 1950 — Article 142
High Courts24 Jun 2019Dismissed
Baleshwar And Others Vs Murti Devi And Others
Uttarakhand High Court · (2019) 06 UK CK 0105
Consolidation Of Holdings Act, 1953 — Section 3(5), 4, 5, 5(2), 5(2)(a), 9(A)2, 11(1), 48Land Revenue Act, 1901 — Section 34, 35, 219Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 3(14)
High Courts24 Jun 2019Dismissed
Munni Devi & Another Vs Nutan Singh & Others
Uttarakhand High Court · (2019) 06 UK CK 0104
Uttar Pradesh Land Revenue Act, 1901 — Section 33, 34, 35, 39, 39(1), 39(2), 40, 40A, 41, 54Transfer Of Property Act, 1882 — Section 52Constitution Of India, 1950 — Article 226, 227