High Courts19 Jun 2019Disposed Of
Neelam Rana And Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 06 UK CK 0063
Uttarakhand Revenue Sub-Inspector (Patwari) Service Rules, 2013 — Rule 5, 20, 27(1), 27(6), 29(1), 29(6)
COURT ARCHIVE
Uttarakhand High Court judgments
21,173 judgments · page 512 of 1,059
High Courts19 Jun 2019Dismissed
Sugam Infratech Vs National Project Construction Corporation Ltd. And Others
Uttarakhand High Court · (2019) 06 UK CK 0062
High Courts19 Jun 2019Disposed Of
Malkeet Singh @ Ladi & Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 06 UK CK 0061
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 420, 467, 468, 471, 506
High Courts19 Jun 2019Allowed
Anubhav Saini Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 06 UK CK 0060
Code Of Criminal Procedure, 1973 — Section 311, 313, 482
High Courts18 Jun 2019Dismissed
Dheeraj Badoni Vs State Of Uttarakhand And Another
Uttarakhand High Court · (2019) 06 UK CK 0059
Code Of Criminal Procedure, 1973 — Section 102, 164, 302, 307, 386, 389, 390, 391, 392, 401Juvenile Justice (Care And Protection) Act, 2015 — Section 4, 8, 14, 15, 19, 23, 102, 401Indian Penal Code, 1860 — Section 120B, 201, 279, 304, 338
High Courts18 Jun 2019Disposed Of
Anil Kumar Sharma Vs Indian Institute Of Technology Roorkee And Others
Uttarakhand High Court · (2019) 06 UK CK 0058
Institute Of Technology Act, 1961 — Section (2), 3(a), 9(1), 11, 17(1), 17(2), 17(4), 25(a), 25(b), 26, 27(1), 31(1)Representation Of The People Act, 1951 — Section 153Gujarat Town Planning And Urban Development Act, 1976 — Section 17(1), 17(1)(a)(ii)
High Courts18 Jun 2019Dismissed
Naresh Kumar Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 06 UK CK 0057
Indian Penal Code, 1860 — Section 409Code Of Criminal Procedure, 1973 — Section 167(2)Constitution Of India, 1950 — Article 141
High Courts18 Jun 2019Disposed Of
Hazi Gaffar & Others Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 06 UK CK 0056
Indian Penal Code, 1860 — Section 147, 332, 353, 504, 506
High Courts18 Jun 2019Allowed
Sandeep Singh & Another Vs State Of Uttarakhand & Another
Uttarakhand High Court · (2019) 06 UK CK 0055
Code Of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 352, 504
High Courts17 Jun 2019Dismissed
Bajaj Allianz General Insurance Company Ltd Vs Sumitra Devi And Others
Uttarakhand High Court · (2019) 06 UK CK 0054
Motor Vehicle Act, 1988 — Section 166, 173
High Courts17 Jun 2019Dismissed
The Chief Secretary, Government Of Uttarakhand, Dehradun Vs Ramesh Negi
Uttarakhand High Court · (2019) 06 UK CK 0053
Protection Of Human Rights Act, 1993 — Section 13, 18(a)(i)
High Courts17 Jun 2019Dismissed
Swami Keshwacharya Shishya Swami Rangacharya Vs Jagdish Shukla
Uttarakhand High Court · (2019) 06 UK CK 0052
Transfer Of Property Act, 1882 — Section 106Code Of Civil Procedure, 1908 — Section 15, 151, Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts17 Jun 2019Dismissed
Harnam Singh & Another Vs State Of Uttarakhand Through District Magistrate/Collector, District Udham Singh Nagar & Others
Uttarakhand High Court · (2019) 06 UK CK 0051
Uttar Pradesh Zamindari Abolition And Land Reforms Act, 1950 — Section 143, 229B, 331Code Of Civil Procedure, 1908 — Section 47, 100, 104, Order 43, Rule 1
High Courts17 Jun 2019Disposed Of
Abdul Samad Vs State Of Uttarakhand Through Secretary Urban Development & Others
Uttarakhand High Court · (2019) 06 UK CK 0050
High Courts17 Jun 2019Dismissed
Food Corporatoin Of India & others Vs Anuj Vij
Uttarakhand High Court · (2019) 06 UK CK 0049
Constitution Of India, 1950 — Article 141
High Courts17 Jun 2019Disposed Of
Bikram Singh Pundir & Others Vs State Of Uttarakhand And Others
Uttarakhand High Court · (2019) 06 UK CK 0048
High Courts17 Jun 2019Dismissed
Amar Singh Bisht Vs Director General ITBP Force And Others
Uttarakhand High Court · (2019) 06 UK CK 0047
Constitution Of India, 1950 — Article 226
High Courts17 Jun 2019Disposed Of
Subhash Chandra Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 06 UK CK 0046
Constitution Of India, 1950 — Article 226, 340
High Courts17 Jun 2019Disposed Of
Anuya Rana And Others Vs Mussoorie Dehradun Development Authority And Others
Uttarakhand High Court · (2019) 06 UK CK 0045
Land Acquisition Act, 1894 — Section 4(1), 6Uttarakhand Urban & Country Planning And Development Act, 1973 — Section 7BConstitution Of India, 1950 — Article 226, 300A
High Courts17 Jun 2019Disposed Of
Pushkar Singh Takuli Vs State Of Uttarakhand & Others
Uttarakhand High Court · (2019) 06 UK CK 0044
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 307